Tribunals and Commissions31 Oct 2003Appeal dismissed
HERO HONDA MOTORS LTD. Vs DURGA SHANKAR DASH
National Consumer Disputes Redressal Commission · 2004 4 CPJ 471
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 12 of 65
Tribunals and Commissions31 Oct 2003Appeals dismissed
PREM PRAKASH PANIGRAHI Vs BANKA JEWELLERS
National Consumer Disputes Redressal Commission · 2004 2 CPJ 554
Tribunals and Commissions30 Oct 2003Appeal disposed of
AVADH WOOD PRODUCTS (COLD STORAGE) Vs MAULANA SABIR
National Consumer Disputes Redressal Commission · 2003 4 CPJ 437 : 2004 1 CLT 41
Tribunals and Commissions30 Oct 2003Appeal allowed
UPPMANDALIYA ABHIYANTA, DOOR SANCHAR NIGAM LTD. Vs Devi Dutt
National Consumer Disputes Redressal Commission · 2004 2 JCLR 739 : 2004 4 CPJ 532
Tribunals and Commissions29 Oct 2003Complaint dismissed
Dipak Dey Vs DEBASHIS SARKAR
National Consumer Disputes Redressal Commission · 2003 3 CLT 626 : 2003 4 CPJ 476
Tribunals and Commissions29 Oct 2003Appeal dismissed
SANJAY AGRO INTERNATIONAL Vs Khazan Singh
National Consumer Disputes Redressal Commission · 2004 2 CPC 161 : 2004 3 CPJ 655 : 2005 1 CPR 160
Tribunals and Commissions28 Oct 2003Appeal allowed
STATE INSURANCE And GPF DEPARTMENT Vs MOHINI VIJAY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 576
Tribunals and Commissions28 Oct 2003Complaint disposed of.
RITA MEHTA Vs MAXWORTH ORCHARDS INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 704 : 2004 1 CPC 214 : 2004 1 CPJ 103
Tribunals and Commissions28 Oct 2003Appeal disposed of
MAHANAGAR TELEPHONE NIGAM LIMITED Vs U.K.BAGRODIA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 359 : 2004 1 CPR 624 : 2004 2 CLT 160
Tribunals and Commissions24 Oct 2003
D. BEEMESWARA RAO Vs SECRETARY, HYDERABAD RACE CLUB
National Consumer Disputes Redressal Commission · 2004 4 CPJ 373
Tribunals and Commissions24 Oct 2003Appeal allowed
DINESH CHANDRA Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 468
Tribunals and Commissions23 Oct 2003Appeal dismissed
G.SUNIL KUMAR Vs A.VENU
National Consumer Disputes Redressal Commission · 2005 1 CPJ 90
Tribunals and Commissions23 Oct 2003Appeal allowed
GENERAL MANAGER, BARAN NAGRIK SAHAKARI BANK LTD. Vs Sunder Lal
National Consumer Disputes Redressal Commission · 2004 2 CPJ 359
Tribunals and Commissions23 Oct 2003petition is dismissed
ASSISTANT ENGINEER, JAIPUR VIDYUT VITRAN NIGAM Vs BODAN RAM
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 52 : 2003 4 CPJ 101 : 2004 1 CPC 5
Tribunals and Commissions22 Oct 2003Appeal allowed
CHHABI MAJUMDER Vs G.P.GUPTA, CHAIRMAN U.T.I.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 141 : 2004 1 CLT 210
Tribunals and Commissions22 Oct 2003Appeal dismissed
SDO (TELEPHONE) Vs Ved Parkash
National Consumer Disputes Redressal Commission · 2004 2 CPC 240 : 2004 4 CPJ 409
Tribunals and Commissions22 Oct 2003Appeal dismissed
Punjab National Bank Vs Satya Prakash
National Consumer Disputes Redressal Commission · 2004 4 CPJ 85
Tribunals and Commissions22 Oct 2003
YOGESHBHAI D.SHRIDHAR Vs CONSUMER EDUCATION AND RESEARCH SOCIETY
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 34 : 2004 1 CPC 405 : 2004 1 CPR 28 : 2004 2 CLT 34 : 2004 3 CPJ 63
Tribunals and Commissions22 Oct 2003appeal is dismissed
AJMER VIDHYUT VITRAN NIGAM LTD. Vs INDRAJ
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 25 : 2003 4 CPJ 110 : 2004 1 CPC 4
Tribunals and Commissions21 Oct 2003Appeal allowed
EXECUTIVE OFFICER, BARIPADA MUNICIPALITY Vs PURAN CHANDRA SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPJ 515