Tribunals and Commissions06 Nov 2003
SONI HOSPITAL Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2004 3 CPJ 347
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 11 of 65
Tribunals and Commissions05 Nov 2003Appeal dismissed
SANGEETA RANE Vs TATA TELCO
National Consumer Disputes Redressal Commission · 2005 1 CPJ 312
Tribunals and Commissions05 Nov 2003Appeal disposed of
PHOOLCHAND ARYA Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2004 1 CPJ 347 : 2004 1 CPR 619 : 2004 2 CLT 199
Tribunals and Commissions04 Nov 2003Appeal dismissed
PURNA CHANDRA NAYAK Vs KESHAB CHANDRA MISHRA
National Consumer Disputes Redressal Commission · 2004 2 CPC 252 : 2004 3 CPJ 189
Tribunals and Commissions04 Nov 2003Revision Petition allowed
CHANDIGARH HOUSING BOARD Vs SURINDER PALL SONI
National Consumer Disputes Redressal Commission · 2004 1 CPC 413 : 2004 1 CPJ 47 : 2004 1 CPR 20 : 2004 2 CLT 30
Tribunals and Commissions03 Nov 2003
MEENA MAHALAWAT Vs LIFE INSURANCE CORPORATION OF INDIA-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CPJ 263
Tribunals and Commissions03 Nov 2003Appeal allowed
SUNDER LAL Vs Syndicate Bank
National Consumer Disputes Redressal Commission · 2004 1 CPC 622 : 2004 2 CPJ 265 : 2004 3 CLT 569
Tribunals and Commissions03 Nov 2003Appeal dismissed
New India Assurance Co. Ltd. Vs Ram Prasad
National Consumer Disputes Redressal Commission · 2004 1 CPC 397 : 2004 1 CPJ 295 : 2004 1 UC 360 : 2004 2 CLT 256 : 2004 2 CPR 249
Tribunals and Commissions03 Nov 2003Appeal dismissed.
NATIONAL INSURANCE CO. LTD.Appella Vs RISHAB VALVELEEN LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 194 : 2004 1 CPJ 39 : 2004 1 UC 296 : 2004 2 CPR 257
Tribunals and Commissions03 Nov 2003Appeal dismissed
Oriental Insurance Co. Limited Vs BHATTER SILVER SMITH PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CLT 425 : 2004 2 CPJ 80 : 2004 2 CPR 523
Tribunals and Commissions31 Oct 2003Appeal allowed
NIHAR RANJAN CHHOTRAY Vs CHAIRMAN, BAJAJ AUTO LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 422
Tribunals and Commissions31 Oct 2003Complaint allowed.
SATYAM CASTING PVT. LTD. Vs CESCO
National Consumer Disputes Redressal Commission · 2005 2 CPJ 238
Tribunals and Commissions31 Oct 2003Appeal allowed
Principal, Delhi Public School Vs PRIYANKA PRIYADARSHINI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 752
Tribunals and Commissions31 Oct 2003Appeal dismissed
Oriental Insurance Company Ltd. Vs ANANDA KUMAR AGRAWALA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 620
Tribunals and Commissions31 Oct 2003Appeal dismissed
JUNIOR ENGINEER ELECTRICAL Vs SALARAM PRADHAN
National Consumer Disputes Redressal Commission · 2004 1 CPJ 429 : 2004 1 CPR 549 : 2004 2 CLT 77
Tribunals and Commissions31 Oct 2003Appeals allowed
CENTRAL AUTOMOBILES Vs SIMPLEX ENGINEERING And FOUNDRY WORKS LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 444 : 2004 1 CPJ 374 : 2004 2 CLT 215 : 2004 2 CPR 397
Tribunals and Commissions31 Oct 2003Appeal dismissed
New India Assurance Co. Ltd. Vs K.L. RAWANI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 215
Tribunals and Commissions31 Oct 2003Appeal dismissed
Bhubaneswar Development Authority Vs RAM DAYAL PRASAD
National Consumer Disputes Redressal Commission · 2004 3 CPJ 221
Tribunals and Commissions31 Oct 2003Appeal dismissed.
EXECUTIVE ENGINEER, ELECTRICAL, KENDRAPADAAppella Vs NARAYAN CHANDRA SWAIN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 247
Tribunals and Commissions31 Oct 2003Appeal dismissed
Government of Rajasthan Vs KISHORE KUMAR
National Consumer Disputes Redressal Commission · 2004 3 CPR 645 : 2004 4 CPJ 266