Tribunals and Commissions27 Mar 2003Complaint dismissed
B.M. GANDHI AND SONS Vs Bank of India
National Consumer Disputes Redressal Commission · 2003 4 CPJ 255
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 50 of 65
Tribunals and Commissions27 Mar 2003Appeal partly allowed
Maruti Udyog Ltd. Vs SURENDRA PRAKASH SETH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 481
Tribunals and Commissions27 Mar 2003Appeal dismissed in limine
GURSEWAK SINGH SEKHON Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2003 1 CPC 678 : 2003 2 CPJ 666 : 2003 3 CPR 157
Tribunals and Commissions26 Mar 2003Revision Petition allowed
Leelawati Vs Sukhmal Jain
National Consumer Disputes Redressal Commission · 2003 0 CTJ 984 : 2003 2 CPC 73 : 2003 3 CPJ 90
Tribunals and Commissions26 Mar 2003Revision Petition dismissed
ESTATE OFFICER, H.U.D.A. Vs RAMESH CHAUDHARY
National Consumer Disputes Redressal Commission · 2003 1 CPC 413 : 2003 2 CPC 499 : 2003 2 CPR 104 : 2003 3 CPJ 33
Tribunals and Commissions26 Mar 2003Appeal dismissed
Maruti Udyog Limited Vs BRIJINDER KUMAR ARORA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 193
Tribunals and Commissions26 Mar 2003Appeal partly allowed
Manonmani Vs Chellaiah
National Consumer Disputes Redressal Commission · 2003 4 CPJ 25
Tribunals and Commissions26 Mar 2003Complaint dismissed
I.J.S. AHLUWALIA Vs AMERICAN EXPRESS TRAVEL RELATED SERVICES
National Consumer Disputes Redressal Commission · 2003 4 CPJ 43
Tribunals and Commissions26 Mar 2003Appeal disposed of
W.B.S.E.B. Vs SANAT KR. DUTTA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 298
Tribunals and Commissions26 Mar 2003Complaint disposed of
KRISHAN LAL BHAT Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 421
Tribunals and Commissions26 Mar 2003Ordered accordingly
MANSHI ESTATES PVT. LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 458
Tribunals and Commissions26 Mar 2003Appeals dismissed
MAHARASHTRA HYBRID SEEDS CO. LTD. Vs DYANDEV KERBA KHADKE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 461 : 2004 1 CLT 31
Tribunals and Commissions26 Mar 2003Appeal dismissed
Maharashtra State Electricity Board Vs SURESHCHANDRA PANNALAL JAIN
National Consumer Disputes Redressal Commission · 2003 4 CPJ 469
Tribunals and Commissions25 Mar 2003Revision Petition dismissed
Punjab National Bank Vs GOYAL TRADERS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 119
Tribunals and Commissions25 Mar 2003Appeal dismissed
B.S.E.S. YAMUNA POWER LIMITED Vs B.R.Verma
National Consumer Disputes Redressal Commission · 2003 2 CPJ 437
Tribunals and Commissions25 Mar 2003Appeal dismissed
INDIAN HOTELS COMPANY LTD. Vs MOHAMED AZIZ VAKHARIA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 511 : 2004 1 CPC 41
Tribunals and Commissions24 Mar 2003Appeal dismissed
RAM KUMAR NATHU RAM Vs GENERAL MANAGER TELEPHONES, BHARAT SANCHAR NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2003 3 CLT 676 : 2004 1 CPJ 361
Tribunals and Commissions24 Mar 2003Appeal partly allowed
National Insurance Co. Ltd. Vs VINAY GAUR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 185 : 2004 1 CLT 388
Tribunals and Commissions24 Mar 2003Revisions dismissed
NATIONAL SEEDS CORPN. LTD. Vs M. MADHUSUDAN REDDY
National Consumer Disputes Redressal Commission · 2003 2 CPC 51 : 2003 2 CPR 15 : 2004 1 CPJ 122 : 2004 2 CLT 301
Tribunals and Commissions24 Mar 2003Appeal allowed.
POST MASTER, HEAD POST OFFICE Vs Baljinder Singh
National Consumer Disputes Redressal Commission · 2003 3 CLT 678 : 2004 1 CPJ 115