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National Consumer Disputes Redressal Commission judgments, 2003

1,290 judgments · page 48 of 65

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Tribunals and Commissions02 Apr 2003Appeal dismissed

DEVNEET KAUR Vs PUNJAB URBAN DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2004 1 CPC 277 : 2004 3 CPJ 298

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Tribunals and Commissions02 Apr 2003Appeal partly allowed

G.D. JILADIA Vs MINOR DHARMISTHA CHHOTUBHAI GOSWAMI

National Consumer Disputes Redressal Commission · 2003 2 CPJ 381 : 2003 2 CPR 490 : 2003 3 CLT 339 : 2004 1 CPC 139

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Tribunals and Commissions02 Apr 2003Appeal dismissed

BALESHWAR PRASAD Vs FIRTU DAS MAHANT

National Consumer Disputes Redressal Commission · 2003 2 CPJ 457 : 2003 2 CPR 115

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Tribunals and Commissions02 Apr 2003Appeal dismissed

N.K. SHARMA Vs BANK OF MAHARASHTRA

National Consumer Disputes Redressal Commission · 2003 2 CPJ 633

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Tribunals and Commissions02 Apr 2003Appeals allowed

ORIENTAL INSURANCE Company Limited Vs SAVIKAR PLYBOARDS LIMITED

National Consumer Disputes Redressal Commission · 2003 2 CPJ 649

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Tribunals and Commissions02 Apr 2003Appeal dismissed in limine

ARJAN DASS Vs ROYAL NEPAL AIRLINES

National Consumer Disputes Redressal Commission · 2003 2 CPJ 663 : 2003 3 CPR 162

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Tribunals and Commissions01 Apr 2003Dismissed

STIC TRAVELS P LTD Vs SANJEEV JAIN

National Consumer Disputes Redressal Commission · 2007 4 CPJ 108

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Tribunals and Commissions01 Apr 2003Appeal dismissed

PEAREY LAL And SONS LTD. Vs CAPT. KARTAR SINGH

National Consumer Disputes Redressal Commission · 2003 2 CPJ 302 : 2004 1 CPC 137

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Tribunals and Commissions01 Apr 2003Appeal allowed.

C.P.Budhiraja, Member SUCHA SINGHAppella Vs VISHAL ELECTRONICS

National Consumer Disputes Redressal Commission · 2004 1 CLT 51 : 2004 1 CPJ 136

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Tribunals and Commissions01 Apr 2003Appeal dismissed

GIRISH KUMAR DORA Vs Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 2003 2 CPC 514 : 2003 2 CPJ 217 : 2003 2 CPR 339 : 2003 3 CLT 317

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Tribunals and Commissions01 Apr 2003Appeal dismissed

Hindustan Motors Limited Vs RAM JAG YADAV

National Consumer Disputes Redressal Commission · 2003 3 CPJ 23

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Tribunals and Commissions01 Apr 2003Appeal dismissed

BHARAT DIESEL Vs Pratap Singh

National Consumer Disputes Redressal Commission · 2003 2 CPJ 247

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Tribunals and Commissions01 Apr 2003Appeal dismissed

Improvement Trust Vs GURMIT KAUR

National Consumer Disputes Redressal Commission · 2004 3 CPJ 265

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Tribunals and Commissions01 Apr 2003Appeal dismissed

Oriental Insurance Co. Ltd. Vs Uttam Chand

National Consumer Disputes Redressal Commission · 2003 3 CLT 687 : 2004 3 CPJ 289

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Tribunals and Commissions01 Apr 2003Appeal dismissed

MADHYAMIK SHIKSHA PARISHAD Vs MAYANK CHAUHAN

National Consumer Disputes Redressal Commission · 2003 2 CPJ 378 : 2003 3 CLT 353 : 2003 3 CPR 1

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Tribunals and Commissions01 Apr 2003Appeal dismissed in limine

DELHI AND DISTRICT CRICKET ASSOCIATION Vs HARSIMRON SINGH SANDHU

National Consumer Disputes Redressal Commission · 2003 2 CPJ 423

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Tribunals and Commissions01 Apr 2003Appeal dismissed in limine

B.S.E.S. RAJDHANI POWER LIMITED Vs PUSHPA SHARMA

National Consumer Disputes Redressal Commission · 2003 2 CPJ 463 : 2004 2 CPR 556

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Tribunals and Commissions01 Apr 2003Appeal dismissed in limine

DELHI DEVELOPMENT AUTHORITY Vs Maya Devi

National Consumer Disputes Redressal Commission · 2003 2 CPJ 486

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Tribunals and Commissions01 Apr 2003Appeal dismissed

JAGJIT SINGH LALI Vs AVINASH GUPTA

National Consumer Disputes Redressal Commission · 2003 2 CPJ 683

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Tribunals and Commissions31 Mar 2003Appeal allowed

STERLING HOLIDAY RESORTS (I) LTD. Vs V.P.GUPTA

National Consumer Disputes Redressal Commission · 2003 2 CPR 106 : 2003 3 CLT 308 : 2003 3 CLT 644 : 2003 3 CPJ 3 : 2003 3 CPR 137

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