Tribunals and Commissions31 Mar 2003Revision Petition dismissed
RAM CHANDER Vs SUB DIVISIONAL OFFICER (OP) DHBVNL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 120
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 49 of 65
Tribunals and Commissions31 Mar 2003Revision Petition allowed
Divisional Manager, New India Assurance Co. Ltd. Vs JAGDHISH LAL CHHABRA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 123 : 2003 3 CLT 350
Tribunals and Commissions31 Mar 2003Revision Petition allowed
MAHIPAL SINGH Vs TARSEEM SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPJ 6
Tribunals and Commissions31 Mar 2003Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Narinder Kaur
National Consumer Disputes Redressal Commission · 2004 3 CPJ 380
Tribunals and Commissions31 Mar 2003Applications dismissed
GULSHAN BAJWA Vs LOKPRIYA SEHKARI AVAS SAMITY LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 393
Tribunals and Commissions31 Mar 2003Appeal partly allowed
DELHI VIDYUT BOARD Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 405 : 2003 2 CPR 486
Tribunals and Commissions31 Mar 2003Appeal dismissed
BASUDEV PANDA Vs P.SHANKARA RAO
National Consumer Disputes Redressal Commission · 2003 4 CPJ 448 : 2004 1 CLT 167
Tribunals and Commissions31 Mar 2003Complaint allowed
SURESH CHANDRA AGARWALLA Vs BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 506 : 2004 2 CPR 508
Tribunals and Commissions31 Mar 2003Appeal dismissed
Life Insurance Corporation of India Vs SEBATI MUNDA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 508 : 2004 1 CPC 39
Tribunals and Commissions31 Mar 2003Appeal disposed of
BHAVANI SHANKAR SINGH Vs Station Master
National Consumer Disputes Redressal Commission · 2003 4 CPJ 564 : 2004 1 CLT 338
Tribunals and Commissions31 Mar 2003Appeal dismissed
POSTMASTER, KHURDA HEAD POST OFFICE Vs PRADEEP KUMAR MOHANTY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 585
Tribunals and Commissions31 Mar 2003Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs RAM GULATI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 586
Tribunals and Commissions31 Mar 2003Appeal allowed
RAKESH GOODS TRANSPORT CO. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CLT 546 : 2003 4 CPJ 85 : 2004 1 CPR 82
Tribunals and Commissions28 Mar 2003Review Application disposed of
K.K.SAVJANI Vs MADHUBHAI RATHOD
National Consumer Disputes Redressal Commission · 2003 2 CLT 306 : 2003 2 CPJ 43
Tribunals and Commissions28 Mar 2003Appeal partly allowed
SUB-POST MASTER Vs E.G.SULOCHANA
National Consumer Disputes Redressal Commission · 2004 1 CPC 238 : 2004 1 CPJ 165 : 2004 1 CPR 46 : 2004 2 CLT 53
Tribunals and Commissions28 Mar 2003Complaint allowed
MANAV VIKAS KHADI, GRAMODYOG SOCIETY Vs BALAJI TEMPO LIMITED
National Consumer Disputes Redressal Commission · 2003 4 CPJ 243
Tribunals and Commissions28 Mar 2003Appeal allowed
UNION BANK OF INDIA Vs MOHMAD IQBAL ABDULGANI MEMON
National Consumer Disputes Redressal Commission · 2003 2 CPJ 363
Tribunals and Commissions28 Mar 2003Complaint disposed of
PAKHAR SINGH SAHOTA Vs LLOYDS REALTY LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 426
Tribunals and Commissions28 Mar 2003Appeal dismissed
PITAMBER DEORAM MALI Vs MANAGER, DHULE DISTRICT CENTRAL CO-OP. BANK LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 518 : 2004 1 CLT 169
Tribunals and Commissions27 Mar 2003Appeal disposed of
SAMAY SINGH Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2003 2 CLT 584 : 2003 2 CPJ 54