Tribunals and Commissions24 Mar 2003Complaint allowed
KRISHAN LAL BHAT Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CLT 541 : 2003 4 CPJ 154
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 51 of 65
Tribunals and Commissions24 Mar 2003Application dismissed
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs RAVI KANTA GOYAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 268
Tribunals and Commissions24 Mar 2003Appeal allowed
P.R.KASI VISWANATHAN Vs M.NAKIULLA BAIG
National Consumer Disputes Redressal Commission · 2003 3 CLT 642 : 2003 3 CPJ 321 : 2003 3 CPR 135
Tribunals and Commissions24 Mar 2003Appeal dismissed
ARORA ENTERPRISES Vs Superintendent of Police
National Consumer Disputes Redressal Commission · 2003 3 CPJ 383 : 2003 3 CPR 530
Tribunals and Commissions24 Mar 2003Appeal dismissed
DIRECTOR/MANAGER, SHRI DHANLAXMI FINANCE And INVESTMENT CO. Vs DARSHAN CHANDULAL JAISWAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 414
Tribunals and Commissions24 Mar 2003Complaint allowed
K.USHA RANI Vs K.SUNIL KUMAR REDDY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 429 : 2003 3 CPR 413
Tribunals and Commissions24 Mar 2003
A.S. Raman Vs VANTAGE HOMES (P) LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 9 : 2004 2 CPR 662
Tribunals and Commissions24 Mar 2003Appeals dismissed
MANAGING DIRECTOR, A.P. STATE SEEDS DEVELOPMENT CORPN. Vs GANGI REDDY CHENNAKRISHNA REDDY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 713
Tribunals and Commissions24 Mar 2003
V.L.BHARADWAJ Vs RAM PRASAD SARDA
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 12 : 2004 1 CPC 208 : 2004 1 CPJ 46 : 2004 2 CPR 572
Tribunals and Commissions21 Mar 2003Disposed Of
GHILU RAM Vs Escorts Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CLT 523 : 2003 4 CPJ 38
Tribunals and Commissions21 Mar 2003Appeal dismissed
New India Assurance Co. Ltd. Vs BABU LAL JAIN
National Consumer Disputes Redressal Commission · 2003 2 CPC 583 : 2003 3 CPJ 97
Tribunals and Commissions21 Mar 2003Appeal dismissed
GURU NANAK PLASTIC INDUSTRIES Vs CHAIRMAN, RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 4 CPJ 89 : 2004 1 CPC 28
Tribunals and Commissions21 Mar 2003Appeal disposed of
Life Insurance Corporation of India Vs MAHABIR PRASAD HANSARIA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 164
Tribunals and Commissions21 Mar 2003Appeal dismissed in limine
D.P.GOYAL Vs BRANCH MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 202
Tribunals and Commissions21 Mar 2003Appeal allowed
C.E.S.C. Ltd. Vs UTTAM MONDAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 382
Tribunals and Commissions21 Mar 2003
N K N Sinha Vs BIHAR STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 2003 4 CPJ 112 : 2004 1 CLT 1
Tribunals and Commissions20 Mar 2003Appeal dismissed
PANCHMUKHI TEA PACKAGING (P) LTD. Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 2003 4 CPJ 394
Tribunals and Commissions20 Mar 2003Appeal allowed
MUMTAZ T. KHAMBATI Vs Branch Manager, Karur Vysya Bank Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 132 : 2004 3 CPR 166
Tribunals and Commissions20 Mar 2003Complaint dismissed
SHAHIDA KHATOON Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 3 CPJ 491 : 2004 1 CLT 339
Tribunals and Commissions20 Mar 2003
UNION OF INDIA Vs MADHU GANGRAH
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 32 : 2003 2 CPC 570 : 2004 1 CLT 311