Tribunals and Commissions18 Mar 2003Appeal disposed of
MAHANAGAR TELEPHONE NIGAM LTD. Vs M.P.SHARMA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 188
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 52 of 65
Tribunals and Commissions18 Mar 2003Appeal dismissed
SR. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs K.NARAYANA MURTHY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 247 : 2004 1 CPR 254
Tribunals and Commissions16 Mar 2003Revision Petition disposed of
GHAZIABAD DEVELOPMENT AUTHORITY Vs YOGENDRA PAL TYAGI
National Consumer Disputes Redressal Commission · 2004 2 CPC 455 : 2004 2 CPR 31 : 2004 3 CPJ 22
Tribunals and Commissions13 Mar 2003Appeal dismissed
V. SRIDHAR GOUD Vs MEENA KEDIA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 215 : 2004 2 CPR 482
Tribunals and Commissions13 Mar 2003Complaint partly allowed
SRI SAI ANIL ENTERPRISES Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 196 : 2004 1 CPR 357
Tribunals and Commissions13 Mar 2003Appeal partly allowed
PAPER CONVERTING MACHINE Vs S.Banerjee
National Consumer Disputes Redressal Commission · 2003 3 CLT 588 : 2003 4 CPJ 290
Tribunals and Commissions13 Mar 2003Appeal allowed
Life Insurance Corpn. of India Vs HEERA SONI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 374
Tribunals and Commissions13 Mar 2003Appeal dismissed
SOUTH WEST DISTRIBUTION CO. LTD. (BSES) Vs INDER PAL THAPAR
National Consumer Disputes Redressal Commission · 2003 4 CPJ 376
Tribunals and Commissions13 Mar 2003Appeal dismissed in limine
JUGBIR SINGH Vs Manoj Sharma
National Consumer Disputes Redressal Commission · 2003 2 CPJ 467
Tribunals and Commissions12 Mar 2003Appeal partly allowed
ROYAL TYRE Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 329
Tribunals and Commissions12 Mar 2003Appeal dismissed
NARNE ESTATES PVT. LTD. Vs LT. COL. K.V.GOPAL
National Consumer Disputes Redressal Commission · 2003 2 CPC 661 : 2003 2 CPJ 208 : 2003 2 CPR 302 : 2003 3 CLT 301
Tribunals and Commissions12 Mar 2003Complaint dismissed
S.LEELA KUMARI Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2003 2 CPJ 230
Tribunals and Commissions12 Mar 2003Appeal allowed
K.V.S.SURYANARAYANA Vs JET AIRWAYS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 353
Tribunals and Commissions12 Mar 2003Appeal dismissed in limine
National Insurance Co. Ltd. Vs VISHWANATH BANSAL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 549
Tribunals and Commissions12 Mar 2003Appeal dismissed
GODAVARI GRAMMENA BANK Vs TEJA POULTRY FARM
National Consumer Disputes Redressal Commission · 2003 4 CPJ 675
Tribunals and Commissions11 Mar 2003Appeal allowed
Anil Kumar Gupta Vs MANAGING DIRECTOR, TURNING POINT COMPUTER EDUCATION CENTRE (P) LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 128
Tribunals and Commissions11 Mar 2003Appeal disposed of
Ram Singh Vs SURJIT SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 151 : 2005 1 CPR 102
Tribunals and Commissions11 Mar 2003Application dismissed
SURINDER SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 254 : 2004 2 CPC 567
Tribunals and Commissions11 Mar 2003Complaint dismissed
MADHUBALA Vs STATE BANK OF INDORE
National Consumer Disputes Redressal Commission · 2003 2 CPJ 512
Tribunals and Commissions11 Mar 2003Appeal allowed
RAMESH CHANDER KAPOOR Vs REGIONAL PROVIDENT FUND COMMISSIONER
National Consumer Disputes Redressal Commission · 2003 1 CPC 643 : 2003 3 CPJ 53