Tribunals and Commissions28 Feb 2003Appeal dismissed.
L.I.C. HOUSING FINANCE LTD.Appella Vs ANNAPURNA NAYAK
National Consumer Disputes Redressal Commission · 2004 1 CPJ 97 : 2004 2 CPR 163
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 54 of 65
Tribunals and Commissions28 Feb 2003Complaint partly allowed
BATAKRUSHNA DAS CHOUDHURY Vs Orissa State Housing Board
National Consumer Disputes Redressal Commission · 2004 1 CPJ 244
Tribunals and Commissions28 Feb 2003Appeals allowed
MEMON CO-OP. BANK LTD. Vs ANWAR D.AHMEDABADI
National Consumer Disputes Redressal Commission · 2003 1 CPJ 285 : 2003 1 CPR 279
Tribunals and Commissions28 Feb 2003
TRILOCHAN DASH Vs Branch Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 160
Tribunals and Commissions28 Feb 2003Appeal disposed of
CHAIRMAN, GRID CORPN. OF ORISSA Vs NRUSINGH CHARAN PATRA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 279
Tribunals and Commissions28 Feb 2003Appeal partly allowed
DIVISIONAL MANAGER, LIFE INSURANCE CORPN. OF INDIA Vs PRATIMA MANSINGH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 288
Tribunals and Commissions28 Feb 2003Appeal allowed
SUSANTA KUMAR PRADHAN Vs D.K.DHANIJA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 365 : 2004 2 CPR 251
Tribunals and Commissions28 Feb 2003Appeal partly allowed
MODERN RICE MILL MACHINERY COMPANY Vs Maheswar Sahu
National Consumer Disputes Redressal Commission · 2003 4 CPJ 379
Tribunals and Commissions28 Feb 2003Appeal allowed
AJAY KUMAR SEHGAL Vs Branch Manager, United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 391 : 2004 1 CPR 411
Tribunals and Commissions28 Feb 2003Complaint disposed of
SRIDHAR BARIK Vs CHAIRMAN, TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 439 : 2004 1 CLT 96
Tribunals and Commissions28 Feb 2003Appeal dismissed
DIRECTOR, MEDICAL AND HEALTH SERVICES, ISPAT GENERAL HOSPITAL Vs ANJALI DAS
National Consumer Disputes Redressal Commission · 2003 4 CPJ 472
Tribunals and Commissions28 Feb 2003Complaint allowed
MRS. REENA RANI BEHERA Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 502
Tribunals and Commissions28 Feb 2003Appeal dismissed
Peerless General Finance and Investment Co. Ltd. Vs ORISSA CONSUMER ASSOCIATION
National Consumer Disputes Redressal Commission · 2003 4 CPJ 614 : 2004 1 CLT 238
Tribunals and Commissions28 Feb 2003Appeal partly allowed
Branch Manager, Oriental Insurance Company Ltd. Vs SANTOSH KUMAR ROUT
National Consumer Disputes Redressal Commission · 2003 2 CPJ 620
Tribunals and Commissions28 Feb 2003Appeal dismissed
CHAIRMAN, TRANSASIA BIO-MEDICALS LTD. Vs Ashok Kumar Singhal
National Consumer Disputes Redressal Commission · 2003 2 CPJ 630 : 2003 2 CPR 65
Tribunals and Commissions28 Feb 2003Appeal allowed
BISWANATH PATNAIK Vs SECRETARY, ORISSA STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 2003 3 CPJ 520
Tribunals and Commissions28 Feb 2003Appeal dismissed
MANAGING DIRECTOR, ORISSA AGRO INDUSTRIES CORPORATION LTD. Vs RUPA SWAIN
National Consumer Disputes Redressal Commission · 2003 3 CPJ 540
Tribunals and Commissions28 Feb 2003Appeal allowed
BASANTA KUMAR PANDA @ BATAKRUSHNA PANDA Vs Prafulla Kumar Das
National Consumer Disputes Redressal Commission · 2003 3 CPJ 561 : 2004 2 CPC 236
Tribunals and Commissions28 Feb 2003Complaint allowed
SANJAY KUMAR AGARWAL Vs L.M.L. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 567 : 2003 3 CPR 450 : 2004 1 CPC 346
Tribunals and Commissions28 Feb 2003Appeal allowed
MANAGING DIRECTOR, THIRUMAYAM RURAL ELECTRIC CO-OPERATIVE SOCIETY LTD. Vs A.PONNAIAH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 88