Tribunals and Commissions27 Feb 2003Appeals allowed
BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARDAppella Vs NITISH PRATAP SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 228 : 2004 1 CPJ 80 : 2004 1 CPR 277
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 55 of 65
Tribunals and Commissions27 Feb 2003Ordered accordingly
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Thermax Private Limited
National Consumer Disputes Redressal Commission · 2003 1 CPJ 158 : 2003 1 CPR 693
Tribunals and Commissions27 Feb 2003Appeal dismissed
PYARE HUSSAIN KHAN Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 249 : 2003 2 CPR 188
Tribunals and Commissions27 Feb 2003Appeal partly allowed
GATI CORPORATION LTD. Vs VIMALCHAND JAIN
National Consumer Disputes Redressal Commission · 2003 3 CPJ 52
Tribunals and Commissions27 Feb 2003Appeal dismissed
General Manager, South Central Railway Vs PUSHPA BABU
National Consumer Disputes Redressal Commission · 2003 3 CPJ 528 : 2003 3 CPR 479
Tribunals and Commissions27 Feb 2003Complaint allowed
M.SURYA NARAYANA GUPTA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 562 : 2004 2 CPR 64
Tribunals and Commissions27 Feb 2003Appeal allowed
UNITED INDIA INS. CO. LTD. Vs DEEPAKKUMAR MANUBHAI PATEL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 572
Tribunals and Commissions27 Feb 2003
P Nageswara Rao Vs Kaliboina Suribabu
National Consumer Disputes Redressal Commission · 2003 3 CPJ 559 : 2004 1 CPC 350
Tribunals and Commissions26 Feb 2003Appeals disposed of
General Manager, South Eastern Railway Vs BRAJAKISHORE SAHOO
National Consumer Disputes Redressal Commission · 2003 3 CLT 484 : 2003 4 CPJ 21
Tribunals and Commissions26 Feb 2003Application dismissed
NAMRATA CHAWLA-/ Vs RAJ SUDHA TOWER PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 139
Tribunals and Commissions26 Feb 2003Revision Petition dismissed
L.I.C. Of India Vs CHANDRA BAGHRECHA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 16
Tribunals and Commissions26 Feb 2003Appeal disposed of
Life Insurance Corporation Vs HADAM LAL DHARMANIA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 45
Tribunals and Commissions26 Feb 2003Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs SURESH KUMAR SAIGAL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 161
Tribunals and Commissions26 Feb 2003Appeal allowed
Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs G. NATARAJAN -Respondent/Complainant
National Consumer Disputes Redressal Commission · 2003 4 CPJ 252
Tribunals and Commissions26 Feb 2003Appeal allowed
KATRA SATYANARAYANA Vs LAKSHMI NURSING HOME
National Consumer Disputes Redressal Commission · 2003 2 CPJ 262 : 2003 2 CPR 219 : 2003 3 CLT 326
Tribunals and Commissions26 Feb 2003Appeals dismissed
ANIL KUMAR BHAYANA Vs ASHOK G.NAVANEY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 266 : 2003 2 CPR 452 : 2004 1 CPC 134
Tribunals and Commissions26 Feb 2003Complaint allowed
N.S.V.PRASAD RAJU Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 368
Tribunals and Commissions26 Feb 2003Appeal allowed
SR. DIVISIONAL MANAGER, L.I.C. OF INDIA Vs UMABA VIJAYSINGH JADEJA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 440
Tribunals and Commissions26 Feb 2003Appeal dismissed
BIRENDER KUMAR SINHA Vs DHARMA NATH CHOUDHARY
National Consumer Disputes Redressal Commission · 2003 2 CPC 93 : 2003 2 CPJ 626 : 2003 2 CPR 181
Tribunals and Commissions26 Feb 2003
BIRANCHI NARAYAN KAR Vs COMPUTER POINT (F)
National Consumer Disputes Redressal Commission · 2003 4 CPJ 681