Tribunals and Commissions18 Feb 2003Revision Petition allowed
PRAMOD KUMAR MANDOLI Vs BHOPAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 2 CPC 499 : 2004 3 CPJ 67
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 57 of 65
Tribunals and Commissions18 Feb 2003Revision Petition dismissed
L.I.C. Of India Vs MOHINDER KAUR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 30
Tribunals and Commissions18 Feb 2003Appeal dismissed
PONDICHERRY TOURISM AND TRANSPORT DEVELOPMENT CORPORATION LIMITED Vs V.MASILAMANI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 225
Tribunals and Commissions17 Feb 2003Appeals dismissed
PRADEEP KAYAL Vs BALCHAND
National Consumer Disputes Redressal Commission · 2004 3 CPJ 144
Tribunals and Commissions17 Feb 2003
Y.RAVAL And CO. Vs HASMUKHBHAI N. SHAH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 630
Tribunals and Commissions17 Feb 2003Appeal disposed of
GENERAL MANAGER, TELECOM Vs SCHEDULED TRIBES DEVP. FINANCE CO-OP. CORPN. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 657
Tribunals and Commissions14 Feb 2003Appeal allowed.
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIAAppella Vs KOLLI VENKATESWARA RAO
National Consumer Disputes Redressal Commission · 2004 1 CPJ 78 : 2004 1 CPR 333
Tribunals and Commissions14 Feb 2003Complaint dismissed
RADHEY SHYAM VERMA Vs U.P. Financial Corporation
National Consumer Disputes Redressal Commission · 2003 2 CPJ 49
Tribunals and Commissions14 Feb 2003Revision Petition dismissed
National Insurance Co. Ltd. Vs PRAKASH SHAH
National Consumer Disputes Redressal Commission · 2003 2 CPR 40 : 2004 1 CPC 188 : 2004 1 CPJ 7
Tribunals and Commissions14 Feb 2003Revision Petition allowed
HAJI BASHIR AHMAD Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPC 555 : 2003 3 CPJ 22 : 2004 1 CLT 510
Tribunals and Commissions14 Feb 2003Complaint partly allowed
S.Krishna Vs S.Malla Reddy
National Consumer Disputes Redressal Commission · 2003 3 CLT 611 : 2003 4 CPJ 271 : 2004 1 CPR 215
Tribunals and Commissions14 Feb 2003Appeal dismissed with costs
GENERAL MANAGER, TELECOM Vs M.Krishnan
National Consumer Disputes Redressal Commission · 2003 2 CLT 512 : 2003 2 CPJ 312 : 2003 2 CPR 93 : 2009 3 CPC 246 : 2009 5 CTC 62
Tribunals and Commissions14 Feb 2003Complaint partly allowed
P.SUDHAKAR Vs GOWRI GOPAL HOSPITAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 329
Tribunals and Commissions14 Feb 2003Appeal dismissed
Union of India Vs N.V.S.L. NARASIMHAM
National Consumer Disputes Redressal Commission · 2003 4 CPJ 387
Tribunals and Commissions14 Feb 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs MAHESWARA AGENCIES
National Consumer Disputes Redressal Commission · 2003 4 CPJ 490 : 2004 1 CLT 6 : 2004 1 CPR 214
Tribunals and Commissions14 Feb 2003Appeal dismissed
MANSUKHBHAI GANDABHAI PATEL Vs JAGDISHBHAI MAVJIBHAI PATEL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 623
Tribunals and Commissions14 Feb 2003Appeal disposed of
Life Insurance Corporation of India Vs BIRESH KUMAR SINHA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 626 : 2004 1 CLT 232
Tribunals and Commissions13 Feb 2003Complaint dismissed
HARI PRASAD CHUNKAI Vs MANNULAL JAGANNATH TRUST HOSPITAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 15
Tribunals and Commissions13 Feb 2003Revision Petition allowed
Madhya Pradesh Financial Corporation Vs RAJU LAL TAMRAKAR
National Consumer Disputes Redressal Commission · 2003 4 CPJ 88
Tribunals and Commissions13 Feb 2003
MANAGING DIRECTOR, ROHINI HOSPITAL Vs L.SUNIL REDDY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 299