Tribunals and Commissions13 Feb 2003Appeal dismissed
SHANTADURGA GRAM SEVAK SOCIETY Vs PADNABH PRABHUDESAI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 338 : 2003 3 CPR 342
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 58 of 65
Tribunals and Commissions13 Feb 2003Appeal dismissed
KUM. CH. JAYALAXMI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 3 CPJ 538
Tribunals and Commissions11 Feb 2003Appeal disposed of
LODHA DEVELOPERS (P) LTD. Vs SUSHMA SUHAS SHEDGE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 220 : 2004 1 CPR 122
Tribunals and Commissions11 Feb 2003Appeal allowed
GAUTAM R.PATEL Vs CHAIRMAN, GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 2 CPJ 421 : 2003 2 CPR 488
Tribunals and Commissions11 Feb 2003Appeal partly allowed
GANGADHARAN Vs K.A.Abdul Salam
National Consumer Disputes Redressal Commission · 2003 4 CPJ 633
Tribunals and Commissions10 Feb 2003Appeal disposed of
RAJINDER SINGH MAAN Vs Chanan Singh
National Consumer Disputes Redressal Commission · 2003 4 CPJ 250
Tribunals and Commissions10 Feb 2003Appeal disposed of
NAVEEN ELECTRONICS Vs KANTA KUMARI SUMAN
National Consumer Disputes Redressal Commission · 2003 3 CPJ 218
Tribunals and Commissions10 Feb 2003Revision dismissed
PRIT PAL SINGH (MINOR) Vs ST. JUDE'S CONVENT SCHOOL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 640 : 2004 1 CPC 119
Tribunals and Commissions10 Feb 2003Appeals dismissed
Charanjit Singh Vs AUTHORITY CHIEF ADMINISTRATOR, PUNJAB URBAN DEVELOPMENT
National Consumer Disputes Redressal Commission · 2003 3 CPJ 395
Tribunals and Commissions10 Feb 2003Complaint allowed
JOGINDER SINGH KALIA Vs Union Territory of Chandigarh
National Consumer Disputes Redressal Commission · 2003 2 CPJ 538 : 2004 2 CPR 552
Tribunals and Commissions10 Feb 2003Appeal dismissed
Branch Manager, New India Assurance Co. Ltd. Vs P.N. SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 641
Tribunals and Commissions07 Feb 2003Revision Petition dismissed
Scooters India Limited Vs MADHABANANDA MOHANTY
National Consumer Disputes Redressal Commission · 2005 2 CPC 513 : 2005 2 CPJ 136
Tribunals and Commissions07 Feb 2003N.O.E. discharged
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs PUSTAK MAHAL
National Consumer Disputes Redressal Commission · 2003 1 CPJ 151
Tribunals and Commissions07 Feb 2003Complaint dismissed with costs
K.SYED MOHAMED CO. Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2003 0 CTJ 135 : 2003 1 CLT 107 : 2003 1 CPC 118 : 2003 2 CPJ 184
Tribunals and Commissions07 Feb 2003Appeal allowed
KARTAR GOODS CARRIER (P.) LTD. Vs YASHPAL GUPTA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 20
Tribunals and Commissions07 Feb 2003Writ Petition allowed
EUREKA FORBES LTD. Vs Union of India
National Consumer Disputes Redressal Commission · 2003 4 CPJ 280
Tribunals and Commissions07 Feb 2003Appeal dismissed
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs Divisional Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 295
Tribunals and Commissions07 Feb 2003Appeal partly allowed
United India Insurance Co. Ltd. Vs MANOJKUMAR S.SHETH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 455
Tribunals and Commissions07 Feb 2003
AMBIKA SAHU Vs CHAIRMAN LIC
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 42 : 2003 3 CLT 524
Tribunals and Commissions06 Feb 2003Revision Petitions dismissed
INC FUND MANAGEMENT LTD. Vs SHAKUNTALA BRIJ MOHAN
National Consumer Disputes Redressal Commission · 2003 2 CPR 107 : 2003 3 CLT 312 : 2003 3 CPJ 34