Tribunals and Commissions06 Feb 2003Appeal dismissed
A. SYED MUBARAK Vs PEPSI COLA INDIA MARKETING CO.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 82 : 2003 3 CLT 514 : 2003 4 CPJ 18
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 59 of 65
Tribunals and Commissions06 Feb 2003Revision Petition disposed of
RADHEY SHAM GUPTA Vs LIC of India
National Consumer Disputes Redressal Commission · 2003 2 CPJ 52
Tribunals and Commissions06 Feb 2003Complaint allowed
Steel City Securities Limited Vs INNOVATIVE INFORMATION TECHNOLOGY
National Consumer Disputes Redressal Commission · 2003 2 CLT 580 : 2003 2 CPJ 50 : 2003 2 CPR 448
Tribunals and Commissions06 Feb 2003Revision Petition allowed
SUDHEENDRA MEDICAL MISSION HOSPITAL Vs KENNAN V.R.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 146
Tribunals and Commissions06 Feb 2003Application disposed of
RATTAN LAL Vs U.P.AVAS AVAM VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2003 1 CPJ 147
Tribunals and Commissions06 Feb 2003Revision Petition dismissed
M.LINGAN Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CLT 575 : 2003 2 CPJ 26
Tribunals and Commissions06 Feb 2003Dismissed
NATIONAL INSURANCE CO LTD Vs VIBGYOR STRUCTURAL CONSTRUCTION PVT LTD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 110
Tribunals and Commissions06 Feb 2003Complaint dismissed
MANOJ PAUL Vs GULF AIR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 219
Tribunals and Commissions06 Feb 2003Ordered accordingly
SHELL BHARGAVA-/ Vs RAJASTHAN AVASAN MANDAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 603
Tribunals and Commissions05 Feb 2003Appeal allowed
KESHAV GOVIND LELE Vs BANK MANAGER, BANK OF MAHARASHTRA
National Consumer Disputes Redressal Commission · 2003 3 CLT 519 : 2003 3 CPR 200 : 2003 4 CPJ 35
Tribunals and Commissions05 Feb 2003Complaint allowed
MOTILAL KHAITAN Vs REGIONAL MANAGER/BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 372
Tribunals and Commissions05 Feb 2003Appeal dismissed
BHARTIBEN DAHYABHAI PATEL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 2 CPJ 461 : 2004 2 CPR 505
Tribunals and Commissions05 Feb 2003Appeal allowed
CHAIRMAN, OFFICE OF THE INDIAN AIRLINES LTD. Vs HASMUKHRAY SHANTILAL VADODARIA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 465
Tribunals and Commissions05 Feb 2003Ordered accordingly
HARDEV SINGH Vs Tata Engineering and Locomotive Company Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 489
Tribunals and Commissions04 Feb 2003Appeal dismissed
B.S.E.S. Vs Banwari Lal
National Consumer Disputes Redressal Commission · 2003 3 CPJ 28
Tribunals and Commissions04 Feb 2003Appeal allowed
K.S.E.B. Vs Madhavan Nair
National Consumer Disputes Redressal Commission · 2005 1 CPJ 457
Tribunals and Commissions03 Feb 2003Ordered accordingly
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs VOLTAS LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 146
Tribunals and Commissions03 Feb 2003Appeal allowed
SHARDA DEVI Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 4 CPJ 201
Tribunals and Commissions03 Feb 2003Complaint dismissed
ANJANA VERMA Vs ASHOK KUMAR THAKUR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 210 : 2003 2 CPR 475 : 2003 3 CLT 181
Tribunals and Commissions03 Feb 2003Appeal partly allowed
MANAGER, LIC MUTUAL FUND Vs GUDIPUDI RAMAIAH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 299