CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/National Consumer Disputes Redressal Commission/2003

COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2003

1,290 judgments · page 60 of 65

By year

  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1986
Tribunals and Commissions01 Feb 2003Appeals dismissed

PUNJABI NURSING HOME Vs KAILASH MARODIA

National Consumer Disputes Redressal Commission · 2003 3 CPJ 194

Read judgment
Tribunals and Commissions31 Jan 2003Revision Petition dismissed

K.G.KRISHNAN Vs PRAVEEN KUMAR (MINOR)

National Consumer Disputes Redressal Commission · 2003 2 CPC 69 : 2003 2 CPJ 125 : 2003 2 CPR 38

Read judgment
Tribunals and Commissions31 Jan 2003Revision Petition allowed

MAHANAGAR TELEPHONE NIGAM LIMITED Vs R.K.Gupta

National Consumer Disputes Redressal Commission · 2003 3 CLT 487 : 2003 4 CPJ 23

Read judgment
Tribunals and Commissions31 Jan 2003Appeal allowed

SENIOR MANAGER, CANARA BANK Vs DEEPAK KUMAR MOHANTY

National Consumer Disputes Redressal Commission · 2004 1 CPJ 568

Read judgment
Tribunals and Commissions31 Jan 2003Dismissed

RAVI RAGHAVA CHIT FUNDS AND FINANCE Vs BODDULA RAJASTHAN

National Consumer Disputes Redressal Commission · 2007 4 CPJ 112

Read judgment
Tribunals and Commissions31 Jan 2003Appeal dismissed

BHARAT OVERSEAS Vs AIR LINK

National Consumer Disputes Redressal Commission · 2003 3 CLT 580 : 2003 4 CPJ 70 : 2004 1 CPC 16

Read judgment
Tribunals and Commissions31 Jan 2003Complaint allowed

PURNA CHANDRA NANDA Vs REGIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2004 1 CPJ 481

Read judgment
Tribunals and Commissions31 Jan 2003Complaint allowed

SHAUKAT RAI Vs FALCON DEVELOPERS, PUNE

National Consumer Disputes Redressal Commission · 2003 2 CPJ 58

Read judgment
Tribunals and Commissions31 Jan 2003Revision Petition dismissed

L.I.C. Of India Vs Jasbir Singh

National Consumer Disputes Redressal Commission · 2003 1 CPR 277 : 2003 2 CPJ 114

Read judgment
Tribunals and Commissions31 Jan 2003Disposed Of

SUSHANTA KUMAR ROY Vs Oriental Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 2007 4 CPJ 115

Read judgment
Tribunals and Commissions31 Jan 2003Revision petition dismissed

BHASKAR AMRUTA PACHPORE Vs OMPRAKASH MANGILAL SONI

National Consumer Disputes Redressal Commission · 2003 2 CPC 44 : 2003 2 CPJ 121 : 2003 2 CPR 6

Read judgment
Tribunals and Commissions31 Jan 2003

SECURITY And DETECTIVE SERVICES (INDIA) Vs SUB-POST MASTER, BARABATI STADIUM POST OFFICE-Opposite party

National Consumer Disputes Redressal Commission · 2004 2 CPJ 142

Read judgment
Tribunals and Commissions31 Jan 2003Appeal dismissed

SANTOSH KAUR SODHI Vs VIJAY MUJOO

National Consumer Disputes Redressal Commission · 2003 2 CPJ 344

Read judgment
Tribunals and Commissions31 Jan 2003Complaint partly allowed with costs

J.GOPAL Vs NAGARJUNA BLOOD BANK

National Consumer Disputes Redressal Commission · 2003 2 CPJ 434

Read judgment
Tribunals and Commissions31 Jan 2003

HIRA LAL RAMESH CHAND Vs NEW INDIA ASSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2003 3 CPJ 43 : 2004 1 CLT 313

Read judgment
Tribunals and Commissions30 Jan 2003Appeal partly allowed

MANORANJAN SARKAR Vs WBSEB

National Consumer Disputes Redressal Commission · 2006 1 CPJ 163

Read judgment
Tribunals and Commissions30 Jan 2003Appeal partly allowed

RAJASTHAN UNIVERSITY Vs RAMESH KUMAR SHARMA

National Consumer Disputes Redressal Commission · 2004 1 CPJ 224 : 2004 1 CPR 270

Read judgment
Tribunals and Commissions30 Jan 2003Appeal disposed of

Oriental Insurance Co.Ltd. Vs V.K.SHARMA

National Consumer Disputes Redressal Commission · 2003 1 CPJ 584 : 2003 2 CLT 102

Read judgment
Tribunals and Commissions30 Jan 2003Complaint disposed of

VITHAL M.RANE Vs MILAN CONSTRUCTION-Opposite party

National Consumer Disputes Redressal Commission · 2004 1 CPJ 555 : 2004 2 CLT 375

Read judgment
Tribunals and Commissions30 Jan 2003Disposed Of

DINESH PREMJI SHAH Vs S.N.PATHAK

National Consumer Disputes Redressal Commission · 2006 2 CPJ 200

Read judgment
Previous1…5859606162…65Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions