COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2003

1,290 judgments · page 65 of 65

Tribunals and Commissions06 Jan 2003Appeal allowed

AQUAOUS VICTUALS LIMITED Vs RAJESH KUMAR BAJPAI

National Consumer Disputes Redressal Commission · 2003 2 CPJ 258 : 2003 2 CPR 483

Tribunals and Commissions06 Jan 2003Complaint disposed of

National Consumer Disputes Redressal Commission · 2003 3 CPJ 709

Tribunals and Commissions06 Jan 2003

National Consumer Disputes Redressal Commission · 2003 0 NCDRC 38

Tribunals and Commissions03 Jan 2003Complaint disposed of

National Consumer Disputes Redressal Commission · 2003 1 CPJ 124

Tribunals and Commissions03 Jan 2003

National Consumer Disputes Redressal Commission · 2003 0 NCDRC 50 : 2003 1 CPR 272 : 2003 2 CPJ 2

Tribunals and Commissions02 Jan 2003Appeal dismissed

National Consumer Disputes Redressal Commission · 2003 1 CPR 271 : 2003 2 CLT 109 : 2003 2 CLT 694 : 2003 2 CPJ 1 : 2003 2 CPR 317

Tribunals and Commissions02 Jan 2003

National Consumer Disputes Redressal Commission · 2003 1 CPR 282 : 2003 2 CPJ 33

Tribunals and Commissions01 Jan 2003Revision Petition dismissed

National Consumer Disputes Redressal Commission · 2003 3 CPJ 105

Tribunals and Commissions01 Jan 2003Complaint allowed

National Consumer Disputes Redressal Commission · 2003 4 CPJ 498 : 2004 1 CLT 208

Tribunals and Commissions01 Jan 2003Complaint allowed with costs

National Consumer Disputes Redressal Commission · 2003 4 CPJ 574 : 2004 1 CLT 276