Tribunals and Commissions10 Jan 2003Appeal allowed
ZUBAIDA QURESHI Vs POST MASTER GENERAL, M.P. Circle
National Consumer Disputes Redressal Commission · 2003 2 CPC 588 : 2003 3 CPJ 93
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 64 of 65
Tribunals and Commissions10 Jan 2003Appeal dismissed
RAVINDER KUMAR NAYYAR Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 1 CPC 114 : 2004 4 CPJ 366
Tribunals and Commissions10 Jan 2003Appeal allowed
Branch Manager, LIC of India Vs SAVITRI DEVI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 582
Tribunals and Commissions10 Jan 2003Appeal disposed of
UCO BANK Vs K.K.RAIZADA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 694
Tribunals and Commissions10 Jan 2003Appeal allowed
PUNJAB STATE ELECTRICITY BOARD Vs SANTOKH SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 112 : 2004 4 CPJ 700
Tribunals and Commissions09 Jan 2003Appeal disposed of.
PRAKASH WADHWA Vs MAHANAGAR TELEPHONE NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2003 1 CPJ 596 : 2003 2 CPR 180 : 2003 3 CLT 141
Tribunals and Commissions08 Jan 2003Appeal dismissed
JALMEDHA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 100 : 2004 1 CLT 255
Tribunals and Commissions08 Jan 2003Appeal dismissed
RANCH COLORADO RESORTS (INDIA) LTD. Vs MICO INDUSTRIES CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 106 : 2004 1 CPC 35
Tribunals and Commissions08 Jan 2003Revision Petition allowed
SHANTILAL P.MALVANIA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CLT 545 : 2003 2 CPJ 9 : 2003 2 CPR 198
Tribunals and Commissions08 Jan 2003Misc. Application dismissed
SUNIL KUMAR CHADDA Vs AIR INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 176 : 2004 1 CPJ 213
Tribunals and Commissions08 Jan 2003Petitions disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Uptron India Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 30
Tribunals and Commissions08 Jan 2003
ALLAM ASLAM Vs TAMIL NADU HOUSING BOARD
National Consumer Disputes Redressal Commission · 2003 0 ACJ 387 : 2003 0 CTJ 590 : 2003 0 NCDRC 40 : 2003 2 CLT 547 : 2003 2 CPJ 11 : 2003 2 CPR 113
Tribunals and Commissions07 Jan 2003Appeal allowed
K.DURAISAMY Vs DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 112
Tribunals and Commissions07 Jan 2003Appeal dismissed
RAM KUMAR Vs KINETIC ENGINEERING LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPC 490 : 2003 2 CPJ 138
Tribunals and Commissions07 Jan 2003Appeal dismissed
CHANDIGARH ADMINISTRATION THROUGH SDO Vs HARINDER SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 149
Tribunals and Commissions06 Jan 2003Revision Petition dismissed
Oriental Insurance Co. Ltd. Vs RATANA SHARMA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 148 : 2004 1 CPR 317
Tribunals and Commissions06 Jan 2003Revision Petitions allowed
PUNJAB STATE ELECTRICITY BOARD Vs TEK BAHADUR SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 428 : 2004 1 CPJ 125 : 2004 1 CPR 45
Tribunals and Commissions06 Jan 2003Appeal disposed of
Oriental Insurance Co. Ltd. Vs S.GURUCHARAN SINGH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 693
Tribunals and Commissions06 Jan 2003Revision Petition dismissed
CHAIRMAN, ALAND SAHAKARI SAKKARE KHARKHANE NIYAMITHA Vs SHANTILANGAPPA
National Consumer Disputes Redressal Commission · 2003 0 CTJ 571 : 2003 2 CPC 45 : 2003 2 CPJ 116 : 2003 2 CPR 7
Tribunals and Commissions06 Jan 2003Appeal dismissed
PAWAN KUMAR RANA Vs Canara Bank
National Consumer Disputes Redressal Commission · 2003 3 CLT 512 : 2003 4 CPJ 125