Tribunals and Commissions27 Jan 2003Appeal disposed of.
Rumnita Mittal, Member O.P. GUPTAAppella Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 140
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 62 of 65
Tribunals and Commissions27 Jan 2003Complaint dismissed
SQN.LDR.B.M.SHUKLA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 143
Tribunals and Commissions27 Jan 2003Appeal dismissed
PRINCIPAL, IITT COLLEGE OF ENGINEERING Vs PURNIMA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 246
Tribunals and Commissions27 Jan 2003Appeal dismissed
GULAB INDUSTRIES PVT. LIMITED Vs R.N.G. SUITING LIMITED
National Consumer Disputes Redressal Commission · 2003 1 CPC 409 : 2003 1 CPR 381 : 2003 2 CPJ 32
Tribunals and Commissions27 Jan 2003Appeal disposed of
D.C.VERMA Vs PRINCE DRY CLEANERS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 336
Tribunals and Commissions27 Jan 2003Appeal disposed of
O.P.GUPTA Vs MAHANAGAR TELEPHONE NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2003 2 CPJ 71 : 2003 2 CPR 462 : 2004 1 CPC 136
Tribunals and Commissions24 Jan 2003Appeal disposed of
Oriental Insurance Co. Ltd. Vs BABUL DEV
National Consumer Disputes Redressal Commission · 2003 0 CTJ 364 : 2003 2 CPC 47 : 2003 2 CPJ 109 : 2003 2 CPR 10
Tribunals and Commissions24 Jan 2003Revision Petitions dismissed
SANJAY KUMAR AHUJA Vs SHANTA RANI
National Consumer Disputes Redressal Commission · 2003 0 CTJ 366 : 2003 2 CPC 46 : 2003 2 CPJ 113 : 2003 2 CPR 8
Tribunals and Commissions24 Jan 2003Revision Petition dismissed
City and Industrial Development Corporation of Maharashtra Ltd. Vs MANOHAR SHIVDAS BADGUJAR
National Consumer Disputes Redressal Commission · 2003 2 CPC 58 : 2003 2 CPR 24 : 2003 3 CPJ 37 : 2004 1 CLT 348
Tribunals and Commissions24 Jan 2003Dismissed
GARGI PARSAI Vs K L M ROYAL DUTCH AIRLINES
National Consumer Disputes Redressal Commission · 2007 4 CPJ 117
Tribunals and Commissions24 Jan 2003Appeal dismissed
CHAIRMAN, UNIT TRUST OF INDIA Vs PENTA MALLESWARA RAO
National Consumer Disputes Redressal Commission · 2003 2 CPJ 427 : 2003 2 CPR 297 : 2003 3 CLT 303
Tribunals and Commissions23 Jan 2003Petition disposed of
R.K.SUITINGS LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPR 118 : 2003 3 CLT 275 : 2003 4 CPJ 72
Tribunals and Commissions23 Jan 2003Appeals dismissed
CHAIRMAN, P.S.E.B. Vs MOHINDER KAUR
National Consumer Disputes Redressal Commission · 2004 1 CPC 116 : 2004 2 CPJ 87
Tribunals and Commissions22 Jan 2003Appeal allowed
P.C.DWIVEDI Vs KAMALABAI PANDEY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 170
Tribunals and Commissions22 Jan 2003Appeal allowed
NIRMALA ARVIND SANE Vs VISHWAS VINAYA PARANJAPE
National Consumer Disputes Redressal Commission · 2003 3 CPJ 282
Tribunals and Commissions22 Jan 2003Appeal allowed
National Insurance Co. Ltd. Vs MD. GULAM HUSSAIN ANSARI
National Consumer Disputes Redressal Commission · 2003 2 CLT 590 : 2003 2 CPJ 60
Tribunals and Commissions21 Jan 2003Appeal allowed
MOTI LAL Vs Superintending Engineer, U.P. State Electricity Board
National Consumer Disputes Redressal Commission · 2003 3 CPJ 501
Tribunals and Commissions20 Jan 2003Revision Petition disposed of
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Sunita
National Consumer Disputes Redressal Commission · 2003 2 CPJ 188 : 2003 2 CPR 388
Tribunals and Commissions17 Jan 2003Appeal dismissed
KABUL SINGH Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2003 2 CLT 542 : 2003 2 CPJ 28
Tribunals and Commissions17 Jan 2003Complaints dismissed
GHULAM QADIR BHATT Vs Bajaj Tempo Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 488