Tribunals and Commissions17 Jan 2003Appeal allowed
ACHANTA RAMAKRISHNA RAO Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 366
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 63 of 65
Tribunals and Commissions16 Jan 2003Application dismissed
JUDGE MOHAN DUGGALAppella Vs DISCOVERY COMMUNICATION INDIA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 145
Tribunals and Commissions16 Jan 2003Complaint allowed
USHA DEVI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 260
Tribunals and Commissions16 Jan 2003Application dismissed
BRIG. D.S.GREWAL Vs OKARA AGRO INDUSTRIES LIMITED
National Consumer Disputes Redressal Commission · 2003 2 CPJ 219 : 2003 2 CPR 284
Tribunals and Commissions16 Jan 2003Appeal allowed
CALCUTTA CONSTRUCTION COMPANY Vs Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPC 430 : 2004 1 CLT 137
Tribunals and Commissions16 Jan 2003
UNION BANK OF INDIA Vs AJAIB KUMAR
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 28
Tribunals and Commissions16 Jan 2003
Puneet Kaur Vs Hindustan Financial Management Ltd
National Consumer Disputes Redressal Commission · 2003 0 CTJ 981 : 2003 1 CPR 274 : 2003 2 CPC 595 : 2003 3 CPJ 95
Tribunals and Commissions15 Jan 2003Complaint dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs ALBERT DAVID LIMITED
National Consumer Disputes Redressal Commission · 2003 1 CPJ 128 : 2003 3 CLT 279
Tribunals and Commissions15 Jan 2003Appeal allowed.
NUNNA CHANDRASEKHRA RAO/Complaina Vs NATHA PRABHAKAR RAO
National Consumer Disputes Redressal Commission · 2003 1 CPJ 598 : 2003 2 CPR 1 : 2003 3 CLT 140
Tribunals and Commissions15 Jan 2003Appeal dismissed
MAHARASHTRA HYBRID SEED CO. LTD. Vs GOWRI PEDDANNA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 151
Tribunals and Commissions15 Jan 2003Appeal dismissed
New India Assurance Co. Ltd. Vs YADVALLI GANGADEVI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 263 : 2004 2 CPR 54
Tribunals and Commissions15 Jan 2003Appeal dismissed in limine
REGIONAL PROVIDENT FUND COMMISSIONER Vs VIJAY KUMAR KALRA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 276
Tribunals and Commissions15 Jan 2003Complaint dismissed
MANJEERA AKSHARA PRABHA Vs POST MASTER, HEAD OFFICE
National Consumer Disputes Redressal Commission · 2003 2 CPJ 338
Tribunals and Commissions15 Jan 2003Complaint dismissed
BALASADI KANAKARAO Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 374 : 2003 2 CPR 299 : 2003 3 CLT 305
Tribunals and Commissions14 Jan 2003Complaint disposed of
MOHAN LAL GUPTA Vs BRANCH MANAGER, J And K BANK LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 10
Tribunals and Commissions14 Jan 2003Review Application dismissed
MADURA COATS LIMITED Vs INDIAN OIL CORPORATION Limited
National Consumer Disputes Redressal Commission · 2003 2 CPJ 40
Tribunals and Commissions13 Jan 2003Appeal dismissed
D.YAKOOB Vs NILGIRIS DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 96
Tribunals and Commissions13 Jan 2003Complaint disposed of
SANJEEV THAPAR Vs KRISHNA AUTOMOBILES
National Consumer Disputes Redressal Commission · 2003 2 CPJ 528
Tribunals and Commissions10 Jan 2003Application allowed
BRANCH MANAGER, BANK OF INDIA Vs SANJAY KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 544
Tribunals and Commissions10 Jan 2003Appeal allowed with costs
PUNJAB STATE ELECTRICITY BOARD Vs MOHAN SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPR 412 : 2004 1 CPJ 169