Tribunals and Commissions19 Dec 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs Police Patil
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0095
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 1 of 56
Tribunals and Commissions19 Dec 2014
Brijesh Saxena W/O Late Sh Vijay Saxena Vs Skoda Auto A S
National Consumer Disputes Redressal Commission · 2015 1 CPJ 235
Tribunals and Commissions19 Dec 2014Petition dismissed
K.K. Ramasamy Vs The Chief Executive Officer
National Consumer Disputes Redressal Commission · 2015 1 CPJ 300
Tribunals and Commissions19 Dec 2014
MIHIR BANERJEE Vs DR. ABHIJIT ROY
National Consumer Disputes Redressal Commission · 2015 2 CPJ 102
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(o), Section 2(1)(d)(II) - Jurisdiction of the National Commission - Definitions - Definitions
Tribunals and Commissions19 Dec 2014Petition Dismissed
RAMADHAR SINGH Vs Universal Shampi General Insurance Co. Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 398
Tribunals and Commissions18 Dec 2014Appeal dismissed
Agriculture Insurance Company Of India Limited Vs Dhutarpar Seva Sahakari Mandali Limited
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0068
Tribunals and Commissions18 Dec 2014Petition dismissed
Ashwani Anand Vs Gee City Builders Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 198
Tribunals and Commissions17 Dec 2014Petition dismissed
Kanta Mathur Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2015 1 CPJ 151
Tribunals and Commissions17 Dec 2014Petition dismissed
Vindhya Pipes And Plastics Ltd Vs ANGREJ SINGH
National Consumer Disputes Redressal Commission · 2015 1 CPJ 389
Tribunals and Commissions17 Dec 2014Appeal allowed
NARINDERJIT SINGH SAHNI Vs Kuldeep Singh Bagga
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0075
Tribunals and Commissions17 Dec 2014Petition dismissed
VIJAY KAPOOR Vs Damodar Thali
National Consumer Disputes Redressal Commission · 2015 1 CPJ 379
Tribunals and Commissions17 Dec 2014Petition allowed
Aviva Life Insurance Co Ltd Vs Mohinder Kaur W/O Gulshan Kumar
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0073
Tribunals and Commissions17 Dec 2014Petition dismissed
M R H Associates Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 177
Tribunals and Commissions17 Dec 2014Petition allowed
UNITED INDIA INSURANCE COMPANY LTD Vs Michael Viegas
National Consumer Disputes Redressal Commission · 2015 1 CPJ 68
Tribunals and Commissions17 Dec 2014Petition dismissed
Raghabendra Nath Sen Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2015 1 CPJ 254
Tribunals and Commissions17 Dec 2014Petition dismissed
Reena Kansal Vs United India Insurance Company And Ors.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 523
Tribunals and Commissions17 Dec 2014
M/S. MRH ASSOCIATES Vs NATIONAL INSURANCE COMPANY LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 177
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions16 Dec 2014Petition dismissed
Secretary, Gridco Vs Ramesh Chandra Kedia
National Consumer Disputes Redressal Commission · 2015 1 CPJ 251
Tribunals and Commissions16 Dec 2014Petition allowed
A P State Bankers Vs Anuradha Properties And Township Pvt
National Consumer Disputes Redressal Commission · 2015 1 CPJ 152
Tribunals and Commissions16 Dec 2014Petition dismissed
Lakbhir Kaur W/O Late Avtar Singh Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2015 1 CPJ 259