Tribunals and Commissions10 Dec 2014
Harishbhai Shamjibhai Vs D C Gohil
National Consumer Disputes Redressal Commission · 2015 1 CPJ 231
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 3 of 56
Tribunals and Commissions10 Dec 2014
Madan Lal Sahu S/O Mayaram Sahu Vs Shrishrimal Plantation Limited
National Consumer Disputes Redressal Commission · 2015 1 CPJ 266
Tribunals and Commissions10 Dec 2014
Stepheena Vs LILLY JOSEPH
National Consumer Disputes Redressal Commission · 2015 1 CPJ 203
Tribunals and Commissions10 Dec 2014
Ashok Kumar Chug S/O Sant Lal Chugh Vs Haryana Urban Development Authority (Huda)
National Consumer Disputes Redressal Commission · 2015 1 CPJ 225
Tribunals and Commissions10 Dec 2014
Ajay Enterprises Pvt Ltd Vs Shobha Arora W/O Late Ugar Sain Arora
National Consumer Disputes Redressal Commission · (2014) 12 NCDRC CK 0065
Tribunals and Commissions10 Dec 2014
Ankur Exports Pvt Ltd Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2015 1 CPJ 216
Tribunals and Commissions10 Dec 2014
THAVARMAL (DECEASED) & ORS. Vs SHEELA MATERNITY HOSPITAL & FRACTURE
National Consumer Disputes Redressal Commission · 2015 2 CPJ 618 : 2015 5 ALD 33
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions09 Dec 2014
S A S Motors Ltd Vs H S Balakrishna S/O N Shamanna
National Consumer Disputes Redressal Commission · 2015 1 CPJ 500
Tribunals and Commissions09 Dec 2014Petition allowed
Manager, Cauvery Kalpatharu Grameena Bank Vs H S Shivalingappa S/O Late Sanna Ramaiah
National Consumer Disputes Redressal Commission · 2015 1 CPJ 234
Tribunals and Commissions09 Dec 2014
NATIONAL INSURANCE CO LTD Vs Vijay Kumar Jain S/O Gopal Jain
National Consumer Disputes Redressal Commission · 2015 1 CPJ 387
Tribunals and Commissions09 Dec 2014
UNITED INDIA INSURANCE CO LTD Vs East Indian Produce Limited
National Consumer Disputes Redressal Commission · 2015 1 CPJ 409
Tribunals and Commissions09 Dec 2014
CARE HOSPITAL & ANR. Vs VEMUGANTI VENU GOPAL RAO & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 406 : 2016 1 ALD 41
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions09 Dec 2014
Namrita Diwan And Ors. Vs Dharamsheela Cancer Hospital And Research Centre And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 403
Tribunals and Commissions09 Dec 2014Petition Allowed
Jaipur Vidyut Vitaran Nigam Ltd. Vs Mukesh Mali
National Consumer Disputes Redressal Commission · 2015 1 UC 467
Tribunals and Commissions08 Dec 2014
Air Deccan (Now Known As Kingfisher Airlines Ltd) Vs T P S Phoolka
National Consumer Disputes Redressal Commission · 2015 1 CPJ 414
Tribunals and Commissions08 Dec 2014
Saleena Rani W/O Gladwin Joseph Vs UNITED INDIA INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2015 1 CPJ 220
Tribunals and Commissions08 Dec 2014
UNITED INDIA INSURANCE CO LTD Vs Novex Enterprises
National Consumer Disputes Redressal Commission · 2015 1 CPJ 303
Tribunals and Commissions08 Dec 2014
Director, Berar Finance Ltd Vs Satishkumar Prabhakarrao Borker
National Consumer Disputes Redressal Commission · 2015 1 CPJ 228
Tribunals and Commissions08 Dec 2014Petition Allowed
Estate Officer, Puda Vs Tripta Rani Puri
National Consumer Disputes Redressal Commission · 2015 1 CPJ 412
Tribunals and Commissions08 Dec 2014
Chairman And Managing Director, A P Transco Vs Bhimeswara Swamy, Sr Manager
National Consumer Disputes Redressal Commission · 2015 1 CPJ 195