Tribunals and Commissions12 Feb 2014
M/S. Regain Laboratories Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 91
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 50 of 56
Tribunals and Commissions12 Feb 2014
Chander Rekha Vs IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 92
Tribunals and Commissions12 Feb 2014
M/S. M.K.S. Compaq Systems Pvt. Ltd. Vs Surendra Nagpal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 93
Tribunals and Commissions12 Feb 2014
PUNJAB NATIONAL BANK Vs RAMESH CHANDER
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 90
Tribunals and Commissions12 Feb 2014Petition allowed
India Info Line Commodities Ltd. Vs Jagu Srinivasa Rao
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 333 : 2014 1 CPJ 483
Tribunals and Commissions12 Feb 2014
Maharashtra Hybrid Seeds Vs Garapati Srinivas Rao
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 339 : 2014 1 CPJ 538
Tribunals and Commissions12 Feb 2014Petition allowed
Media Video Ltd Vs Hasim Khan
National Consumer Disputes Redressal Commission · 2014 1 CPR 540
Tribunals and Commissions12 Feb 2014Petition allowed
Media Video Ltd Vs K S Saini
National Consumer Disputes Redressal Commission · 2014 1 CPR 541
Tribunals and Commissions11 Feb 2014Appellants is allowed
MARUTI UDYOG LTD. Vs J.S. Teja
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 88 : 2014 1 CPJ 581
Tribunals and Commissions11 Feb 2014
Indore Management Institute Vs Anunaya Kulshresththa
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 89 : 2014 1 CPJ 578
Tribunals and Commissions11 Feb 2014Petition dismissed
Essen Multipack Limited Vs Bapu Chintamani Range
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 337 : 2014 1 CPJ 526
Tribunals and Commissions11 Feb 2014Petition dismissed
Indore Management Institute M -4 -6 Vs Prashant Kumar And Vinayaka Missions University Sankari Main Road, (Nh -47)
National Consumer Disputes Redressal Commission · (2014) 02 NCDRC CK 0011
Tribunals and Commissions10 Feb 2014
STATE BANK OF PATIALA Vs Kusum Kalra
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 87 : 2014 1 CPJ 551
Tribunals and Commissions07 Feb 2014
Madhu Rani Vs Shiva Kant Verma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 83 : 2014 1 CPJ 549
Tribunals and Commissions07 Feb 2014
M/S. Jmd Ltd. Vs Meenu Aggarwal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 82 : 2014 1 CPJ 558
Tribunals and Commissions07 Feb 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Archna Dayanand Vakade
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 81 : 2014 1 CPJ 587
Tribunals and Commissions07 Feb 2014
Santosh Kumar Das Vs P.C. Dey
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 80 : 2014 1 CPJ 591
Tribunals and Commissions07 Feb 2014
UTTAR PRADESH POWER CORPORATION LTD. Vs Om Prakash Kohli
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 84
Tribunals and Commissions07 Feb 2014
M/S. Radhika Fancy Stores Vs Bajaj Allianz General
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 86 : 2014 1 CPJ 583
Tribunals and Commissions07 Feb 2014
Naveeen Rawat Vs U.P. Avas And Vikas Parishad
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 85