Tribunals and Commissions26 Feb 2014
Mithuna Developers And Builders Pvt. Ltd. Vs T.V.Ramanand
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 117
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 48 of 56
Tribunals and Commissions26 Feb 2014
Nagar Palika, Nathdwara Vs VIKRAM
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 116
Tribunals and Commissions26 Feb 2014
M/S. Lakshya Garments Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 119
Tribunals and Commissions24 Feb 2014
Bundel Financing And Manufacturing Pvt. Ltd. Vs Sukriya Devi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 112
Tribunals and Commissions24 Feb 2014
NATIONAL INSURANCE CO. LTD. Vs JAGAN NATH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 113
Tribunals and Commissions21 Feb 2014
Krishan Kumar Batra Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 111 : 2014 1 CPJ 467
Tribunals and Commissions21 Feb 2014Petition dismissed
RAMESH KUMAR Vs Mrs. Prasanna Bhandary
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 365 : 2014 2 CPJ 301
Tribunals and Commissions21 Feb 2014Appeal dismissed
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD. Vs B.K. Office Needs (P) Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 349 : 2014 2 CPJ 332
Tribunals and Commissions20 Feb 2014
M/S. Manikbag Automobiles Vs Hitech Structures Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 110 : 2014 1 CPJ 521
Tribunals and Commissions20 Feb 2014Petition allowed
Swapan Bera Vs Shyamal Sengupta
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 330 : 2014 1 CPJ 606
Tribunals and Commissions20 Feb 2014
Shivaji Basu Vs Devapriya Ghosh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 341 : 2014 1 CPJ 602
Tribunals and Commissions20 Feb 2014
Shib Kumar Mukherjee Vs H.D.F.C. Bank
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 329 : 2014 1 CPJ 609
Tribunals and Commissions20 Feb 2014Petition allowed
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs Prof Arun K Lall
National Consumer Disputes Redressal Commission · 2014 1 CPR 674
Tribunals and Commissions19 Feb 2014
REGIONAL PROVIDENT FUND COMMISSIONER Vs Sayed Sakhawat Hussain
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 108
Tribunals and Commissions19 Feb 2014
Chandan Banik Vs Sumona Bagchi (Bhattacharya)
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 109
Tribunals and Commissions19 Feb 2014Petition dismissed
Heights Trade Pvt. Ltd. Vs UCO BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 331 : 2014 1 CPJ 454
Tribunals and Commissions18 Feb 2014
BIRLA SUN LIFE INSURANCE CO. LTD. Vs LALITHA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 102 : 2014 1 CPJ 506
Tribunals and Commissions18 Feb 2014
TATA MOTORS LTD. Vs ASHISH AGGARWAL
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 103 : 2014 1 CPJ 450 : 2014 2 UC 940
Tribunals and Commissions18 Feb 2014
BHARTI Vs Manager, Bajaj Allianz Life Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 104 : 2014 1 CPJ 502
Tribunals and Commissions18 Feb 2014
DELHI DEVELOPMENT AUTHORITY Vs D.C. Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 105 : 2014 1 CPJ 473