Tribunals and Commissions07 Jan 2014
UNITED INDIA INSURANCE CO. LTD. Vs GOWRAMMA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 8 : 2014 1 CPJ 278
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 56 of 56
Tribunals and Commissions07 Jan 2014
Girja Kotha Koal Vs J.K. Tripathi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 9 : 2014 1 CPJ 281
Tribunals and Commissions07 Jan 2014
M/S Chaman Lal Setia Exports Ltd. Vs EXPORT CREDIT GUARANTEE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 50 : 2014 1 CPJ 404
Tribunals and Commissions07 Jan 2014Appeal dismissed
SANJEEV GUPTA Vs Oriental Insurance Co. Ltd.,
National Consumer Disputes Redressal Commission · (2014) 01 NCDRC CK 0003
Tribunals and Commissions07 Jan 2014Petition dismissed
Chaman Lal Setia Exports Ltd. Vs Export Credit Guarantee Corporation Of India And Anr.
National Consumer Disputes Redressal Commission · (2014) 01 NCDRC CK 0002
Tribunals and Commissions06 Jan 2014
Tata Aig General Insurance Co. Ltd. Vs Kanan Knitwear
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 11
Tribunals and Commissions06 Jan 2014
Agricultural Insurance Co. Of India Ltd. Vs GOVIND SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 20
Tribunals and Commissions06 Jan 2014Petition dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs Pritam Gumber
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 382 : 2014 2 CPJ 170
Tribunals and Commissions06 Jan 2014Disposed off
Anamika Sharma, Dr. Shankar Rao Keshav Rao Sonwane Vs Chhattisgarh Hospital, Anamika Sharma and
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 395 : 2014 2 CPJ 265
Tribunals and Commissions03 Jan 2014
M/S Avery India Limited Vs M/S Kaybee Sulphates Limited
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 3 : 2014 1 CPJ 621
Tribunals and Commissions02 Jan 2014
AJMER VIDYUT VITRAN NIGAM LTD. Vs Shri Kana
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 1 : 2014 4 CPJ 648
Tribunals and Commissions02 Jan 2014
HARYANA URBAN DEVELOPMENT AUTHORITY Vs RAJ KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 2