Tribunals and Commissions20 Jan 2014
RAJASTHAN HOUSING BOARD Vs VIMAL CHAND JAIN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 63
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 54 of 56
Tribunals and Commissions17 Jan 2014
Icici Lombard Motor Insurance Vs Nikhil Syal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 28 : 2014 1 CPJ 397
Tribunals and Commissions17 Jan 2014Petition dismissed
Bhim Maharaj Vs Shivam Motors Pvt. Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 393 : 2014 2 CPJ 225
Tribunals and Commissions17 Jan 2014Disposed off
Ford India Private Ltd., Fortune Ford Vs N. Anil Chandra Gowd
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 391 : 2014 2 CPJ 202
Tribunals and Commissions16 Jan 2014
NEW INDIA ASSURANCE CO. LTD. Vs AKBAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 30 : 2014 1 CPJ 395
Tribunals and Commissions16 Jan 2014
M/S. Sunita Jain Vs MODERN THREADS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 31
Tribunals and Commissions15 Jan 2014
M/S Mahindra And Mahindra Financial Services Ltd. Vs Chetram Prajapati
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 23 : 2014 1 CPJ 447
Tribunals and Commissions15 Jan 2014
Seema Garg Vs ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 24 : 2014 2 CPJ 5
Tribunals and Commissions15 Jan 2014
Kumari Meena Vs Post Master, Sub Post Office Awagarh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 25 : 2014 1 CPJ 318
Tribunals and Commissions15 Jan 2014
RAVINDER KUMAR Vs Managing Director, Dish Tv India Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 26
Tribunals and Commissions15 Jan 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Sudhi P.P.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 27 : 2014 1 CPJ 326
Tribunals and Commissions15 Jan 2014
District Project Coordinator, Sarva Siksha Abhiyan Vs VIDHYA DEVI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 59 : 2014 1 CPJ 384
Tribunals and Commissions15 Jan 2014
G.R. Yoganarasimha Vs M/S Reliance General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 60 : 2014 1 CPJ 385
Tribunals and Commissions15 Jan 2014
Blood Donors Cooperative House Building First Society Ltd. Vs Ashwani Kumar Munjal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 61 : 2014 1 CPJ 367
Tribunals and Commissions15 Jan 2014
Sunanda Kishor Bhand Vs UNITED INDIA INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 62 : 2014 1 CPJ 369
Tribunals and Commissions13 Jan 2014
RAMESH CHANDRA Vs ICICI LOMBARD GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 18 : 2014 1 CPJ 321
Tribunals and Commissions13 Jan 2014
Jasvir Kohli Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 19 : 2014 1 CPJ 312
Tribunals and Commissions13 Jan 2014
Melanie Das Vs Royal Sundaram Alliance Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 56 : 2014 1 CPJ 302
Tribunals and Commissions13 Jan 2014
Jay Grih Nirman Pvt. Ltd. Vs Arunoday Apartment Owners Association
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 57 : 2014 1 CPJ 307
Tribunals and Commissions13 Jan 2014
Shnyni Valsan Pombally Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 58 : 2014 1 CPJ 387