Tribunals and Commissions03 Feb 2014Revision Petition stand disposed of
M/S. Steel City Securities Ltd. Vs G.P. Ramesh
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 69 : 2014 1 CPJ 576
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 52 of 56
Tribunals and Commissions03 Feb 2014Petition dismissed
Suresh Kumar S.S. Vs Iffco -Tokio General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 404 : 2014 2 CPJ 69
Tribunals and Commissions03 Feb 2014Petition allowed
B.S.E.S. YAMUNA POWER LTD. Vs KRISHNA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 396 : 2014 2 CPJ 27
Tribunals and Commissions03 Feb 2014
Prem Parkash Goel and Ors. Vs Green Carriers and Contractors (Delhi) Pvt. Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 392 : 2014 2 CPJ 22
Tribunals and Commissions03 Feb 2014Petition Partly Allowed
Natarajan Bohidar Vs Citibank N.A.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 386 : 2014 2 CPJ 19
Tribunals and Commissions03 Feb 2014Petition dismissed
Koto Trade and Services (P) Ltd. Vs B.D. Gupta
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 378 : 2014 2 CPJ 13
Tribunals and Commissions03 Feb 2014Petition allowed
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs Bhaneshwar Dayal Sharma
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 381 : 2014 2 CPJ 17
Tribunals and Commissions03 Feb 2014
SUNIL GUPTA Vs Today Homes and Infrastructure Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 375 : 2014 2 CPJ 1
Tribunals and Commissions03 Feb 2014Petition allowed
ORIENTAL INSURANCE COMPANY LTD. Vs Delhi Assam Roadways Corporation
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 376 : 2014 2 CPJ 10
Tribunals and Commissions03 Feb 2014Petition dismissed
YOGESH , BIRENDER SINGH Vs PAWAN KUMAR GUPTA , YOGESH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 439 : 2014 2 CPJ 499
Tribunals and Commissions30 Jan 2014
Chairman, Family Benefit Scheme Indian Medical Association Vs Tadinada Usha Rani
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 41 : 2014 1 CPJ 612
Tribunals and Commissions30 Jan 2014
DEVAMMA Vs Branch Manager, Life Insurance Corporation
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 40 : 2014 2 CPJ 3
Tribunals and Commissions30 Jan 2014
Shree Hiralal Tel Udyog Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 42
Tribunals and Commissions30 Jan 2014
Ram Swaroop Agrawal Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 43 : 2014 1 CPJ 615
Tribunals and Commissions30 Jan 2014
JASWINDER SINGH Vs M/S. Punjab Pesticides And Seeds
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 68 : 2014 1 CPJ 618
Tribunals and Commissions28 Jan 2014
Agriculture Insurance Co. Of India Ltd. Vs Kishan Lal S/O Shri Jagan Nath
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 44 : 2014 1 CPJ 362
Tribunals and Commissions28 Jan 2014Petition dismissed
IMPROVEMENT TRUST Vs Gurnam Chand
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 405 : 2014 2 CPJ 7
Tribunals and Commissions27 Jan 2014
UNITED INDIA INSURANCE CO. LTD. Vs GURINDER SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 48 : 2014 1 CPJ 365
Tribunals and Commissions27 Jan 2014
Dattu Krishna Kadam Vs Same Deutz, Fahr India Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 45
Tribunals and Commissions27 Jan 2014
GURMIT SINGH Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 47 : 2014 1 CPJ 330