Tribunals and Commissions16 Dec 2010
V C Bendale Vs Leela Veerajaneyulu
National Consumer Disputes Redressal Commission · 2011 1 CPJ 1 : 2011 1 CPR 15
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 1 of 22
Tribunals and Commissions16 Dec 2010
SURESH CHAND JAIN Vs Service Engineer And Sales Supervisor M R F Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 63
Tribunals and Commissions16 Dec 2010
PASCHIM GUJARAT VIJ COMPANY LTD Vs Navinbhai K Bhadra
National Consumer Disputes Redressal Commission · 2011 1 CPJ 66
Tribunals and Commissions14 Dec 2010
Hotel Nyay Mandir Vs Ishwar Lal Jinabhai Desai
National Consumer Disputes Redressal Commission · 2011 0 CTJ 154 : 2011 1 CPJ 13 : 2011 1 CPR 21
Tribunals and Commissions14 Dec 2010
LIC OF INDIA Vs K Narsimulu
National Consumer Disputes Redressal Commission · 2011 1 CPJ 162
Tribunals and Commissions13 Dec 2010
Tushar B. Shringarpure , Prajakta P. Deshmukh Vs Suchetan B. Shringarpure , Shri Narayan Agro Udyog Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 235
Tribunals and Commissions13 Dec 2010
Rohit Gambhir Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2011 1 CPJ 58
Tribunals and Commissions13 Dec 2010
ORIENTAL INSURANCE CO LTD Vs Amarjeet Singh Kawatra
National Consumer Disputes Redressal Commission · 2011 0 CTJ 157 : 2011 1 CPJ 322 : 2011 1 CPR 265
Tribunals and Commissions10 Dec 2010
Sbi Life Insurance Co Ltd Vs Asha Dixit
National Consumer Disputes Redressal Commission · 2011 1 CPJ 81
Tribunals and Commissions10 Dec 2010
Manvendra Singh Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 78
Tribunals and Commissions09 Dec 2010
Life Insurance Corporation of India Vs Bhoomikaben M Modi
National Consumer Disputes Redressal Commission · 2011 0 CTJ 160 : 2011 1 CPJ 60
Tribunals and Commissions09 Dec 2010
DELHI JAL BOARD Vs Satpal Dewan
National Consumer Disputes Redressal Commission · 2011 1 CPJ 56
Tribunals and Commissions09 Dec 2010
LIC OF INDIA Vs Dalbir Kaur
National Consumer Disputes Redressal Commission · 2011 1 CPJ 83
Tribunals and Commissions08 Dec 2010Revision Petition dismissed.
ORIENTAL INSURANCE CO LTD Vs Gangu Bai
National Consumer Disputes Redressal Commission · 2011 2 CPJ 5
Tribunals and Commissions07 Dec 2010
Additional Joint Secretary Commissioner Of Govt Examinations Vs V Srinivasulu
National Consumer Disputes Redressal Commission · 2011 1 CPJ 26 : 2011 1 CPR 124
Tribunals and Commissions07 Dec 2010
Gurudath M Nayak Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 42 : 2011 1 CPR 114
Tribunals and Commissions06 Dec 2010
DEPOSIT INSURANCE And CREDIT GUARANTEE CORPORATION Vs Chandrakant V Zingade
National Consumer Disputes Redressal Commission · 2011 1 CPJ 19 : 2011 1 CPR 115
Tribunals and Commissions06 Dec 2010
New India Assurance Company Ltd Vs T Yasodamma
National Consumer Disputes Redressal Commission · 2011 1 CPJ 76
Tribunals and Commissions02 Dec 2010
Mahesh Chand Ghiya Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 0 CTJ 22 : 2011 1 CPJ 25 : 2011 1 CPR 122
Tribunals and Commissions02 Dec 2010
ORIENTAL INSURANCE CO LTD Vs Bishan Saroop Ram Kishan Agro (P) Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 28 : 2011 1 CPR 126