Tribunals and Commissions02 Dec 2010
Hari Ram Garg Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2011 1 CPJ 30 : 2011 1 CPR 128
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 2 of 22
Tribunals and Commissions02 Dec 2010
Suptd Of Post Office Amritsar Vs Ashok Kumar Huf
National Consumer Disputes Redressal Commission · 2011 1 CPJ 41 : 2011 1 CPR 112
Tribunals and Commissions02 Dec 2010
Nagpur Mahila Nagari Sahakari Bank Ltd Vs Mahadeo Balaji Dhakate
National Consumer Disputes Redressal Commission · 2011 1 CPJ 137
Tribunals and Commissions02 Dec 2010
New India Assurance Co Ltd Vs Sudhakar Suresh Kadam
National Consumer Disputes Redressal Commission · 2011 1 CPJ 152
Tribunals and Commissions30 Nov 2010Petition is allowed
Col.D.K. Kapur Vs KLM Northwest Airlines
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 230 : 2011 1 CPJ 49
Tribunals and Commissions30 Nov 2010
Hvpn Ltd Vs ZILE SINGH
National Consumer Disputes Redressal Commission · 2011 1 CPJ 52
Tribunals and Commissions29 Nov 2010
Mahipal S.Sachdev Vs Jagdish Chandra Kundra
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 233 : 2011 1 CPJ 160
Tribunals and Commissions23 Nov 2010
National Institute Of Medical Technology Vs Arpana Sandihya Robinson
National Consumer Disputes Redressal Commission · 2011 2 CPJ 79
Tribunals and Commissions22 Nov 2010
NATIONAL INSURANCE COMPANY Vs Raja Poiltry Farm
National Consumer Disputes Redressal Commission · 2011 1 CPJ 43
Tribunals and Commissions16 Nov 2010Appeal is dismissed
Kunhalan Gurukkal Vs A.M.Muhammed
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 200 : 2010 4 CPJ 407
Tribunals and Commissions16 Nov 2010
New India Assurance Co Ltd Vs Shri Divya Prashad
National Consumer Disputes Redressal Commission · 2011 0 CTJ 169 : 2011 1 CPJ 22 : 2011 1 CPR 119
Tribunals and Commissions15 Nov 2010
Union of India Vs Mohan Lal Gupta
National Consumer Disputes Redressal Commission · 2011 1 CPJ 38 : 2011 1 CPR 136
Tribunals and Commissions11 Nov 2010Appeal is dismissed
ARMY WELFARE HOUSING ORGANISATION Vs Maj.General V.K. Singh
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 232 : 2011 1 CPJ 45
Tribunals and Commissions10 Nov 2010
MAHENDER KUMAR Vs Branch Manager
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 216 : 2010 4 CPJ 327
Tribunals and Commissions10 Nov 2010Appeal is dismissed
New India Assurance Co. Ltd. Vs P.C.K.Boards
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 229
Tribunals and Commissions10 Nov 2010Appeal is allowed
Saravpreet Singh Vs Principal Lala Lajpat Rai Institute of Engineering And Technology
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 211 : 2010 4 CPJ 318 : 2010 4 CPR 148
Tribunals and Commissions10 Nov 2010
Ace Glass Containers Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 6
Tribunals and Commissions10 Nov 2010
C K Cold Storage Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 1 CPJ 154
Tribunals and Commissions09 Nov 2010Appeal dismissed
DIVISIONAL MANAGER Vs Pravinbhai D. Prajapati
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 220
Tribunals and Commissions09 Nov 2010
United India Insurance Co. Ltd. Vs Trilok Kaushik
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 219 : 2010 4 CPJ 321 : 2010 4 CPR 145