Tribunals and Commissions07 Oct 2010Petition is dismissed
M.N.Sankaran Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 196 : 2011 2 CPJ 72
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 4 of 22
Tribunals and Commissions07 Oct 2010
CITI FINANCIAL CONSUMER FINANCE INDIA LTD Vs Rafiq Ahmed
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 209 : 2010 4 CPJ 246 : 2010 4 CPR 132
Tribunals and Commissions07 Oct 2010
Broja Gopal Mandal Vs Hotel Lee Garden
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 191 : 2010 4 CPJ 253 : 2010 4 CPR 122
Tribunals and Commissions07 Oct 2010Revision Petition dismissed.
Brilliant Tutorials Pvt Ltd Vs Ashwani Verma
National Consumer Disputes Redressal Commission · 2010 4 CPJ 396
Tribunals and Commissions06 Oct 2010Petition is dismissed
C.Unneen Vs C.Sudha
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 195 : 2010 4 CPJ 268 : 2010 4 CPR 136
Tribunals and Commissions06 Oct 2010Complaint dismissed.
Monstera Estate Pvt Ltd Vs Ardee Infrastructure Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 299
Tribunals and Commissions06 Oct 2010Revision Petition dismissed.
VEENA BANSAL Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 347
Tribunals and Commissions05 Oct 2010
RAJINDER SINGH Vs State of Haryana
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 186 : 2010 4 CPJ 265
Tribunals and Commissions05 Oct 2010Complaint dismissed.
M P Audyogik Kendra Vikas Nigam Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 2 CPJ 16
Tribunals and Commissions05 Oct 2010Revision Petition dismissed.
Sita Devi Vs Harayana Urban Development Authority
National Consumer Disputes Redressal Commission · 2010 4 CPJ 303
Tribunals and Commissions05 Oct 2010Complaint dismissed.
Baby Zachariah Vs B K Memorial Hospital
National Consumer Disputes Redressal Commission · 2010 4 CPJ 359
Tribunals and Commissions05 Oct 2010Complaint dismissed.
Master Ishant Sood Vs ALL INDIA INSTITUTE OF MEDICAL SCIENCES
National Consumer Disputes Redressal Commission · 2010 4 CPJ 404
Tribunals and Commissions01 Oct 2010
UCO BANK Vs K L Kapoor
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 184 : 2010 4 CPJ 261 : 2010 4 CPR 55
Tribunals and Commissions01 Oct 2010
ORIENTAL INSURANCE COMPANY LTD Vs Rajiv Bhadani Krishna Bhavan
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 185 : 2010 4 CPJ 263 : 2010 4 CPR 57
Tribunals and Commissions30 Sept 2010Appeal dismissed.
K R Rajashekar Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 4 CPJ 237
Tribunals and Commissions29 Sept 2010Revision petition is disposed off
THOMAS GEORGE Vs MARUTI UDYOG LTD
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 183 : 2011 1 CPJ 135
Tribunals and Commissions29 Sept 2010
Chandra Bhushan Prasad , Soumya Ranjan Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 180 : 2010 4 CPJ 187 : 2010 4 CPR 60
Tribunals and Commissions28 Sept 2010
C S Mathkar Vs Buildarch Sankalp
National Consumer Disputes Redressal Commission · 2010 4 CPJ 205
Tribunals and Commissions28 Sept 2010Rekha Aggarwal , Arunav Patnaik , S.Patnaik , D.B.Ray
Union of India Vs Shruti Dev
National Consumer Disputes Redressal Commission · 2010 4 CPJ 191
Tribunals and Commissions24 Sept 2010R.P. dismissed.
Ningappa Hanamanppa Kador Vs Hindustan Motors Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 241