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National Consumer Disputes Redressal Commission judgments, 2010

429 judgments · page 6 of 22

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Tribunals and Commissions10 Sept 2010Revision petition is allowed

Durga Devi W/o Shivandas kukreja Vs National Insurance Co. Ltd

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 160 : 2010 4 CPJ 34

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Tribunals and Commissions09 Sept 2010Revision petition is, accordingly disposed of

SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs MD.ANWAR MANAGING DIRECTOR HOTEL TAJ UTKAL PVT. LTD

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 159 : 2010 4 CPJ 58

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Tribunals and Commissions08 Sept 2010Revision Petition partly allowed.

Nitin S Kekre Vs Speed Birds Pvt Ltd

National Consumer Disputes Redressal Commission · 2010 4 CPJ 390

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Tribunals and Commissions07 Sept 2010

Haryana Gramin Bank (Earlier Known As Ambata Kurukshetra Gramin Bank Vs Jaswinder

National Consumer Disputes Redressal Commission · 2010 4 CPJ 210

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Tribunals and Commissions06 Sept 2010Revision Petition dismiss

Suvidha Realtors and Constructions Pvt. Ltd Vs Suvidha Annex Apartment Owners Association

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 155 : 2010 4 CPJ 131

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Tribunals and Commissions03 Sept 2010Revision Petition allowed.

Mahanagar Telephone Nigam Ltd Vs Girvar Lal

National Consumer Disputes Redressal Commission · 2010 4 CPJ 394

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Tribunals and Commissions01 Sept 2010Petition is accordingly allowed

BANK OF BARODA Vs Parul Agarwal D/o Shri Shiv Kumar

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 149 : 2010 4 CPJ 134

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Tribunals and Commissions01 Sept 2010

Kissan Tractor Vs ORIENTAL INSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 152 : 2010 4 CPJ 53

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Tribunals and Commissions01 Sept 2010Appeal allowed

HARYANA URBAN DEVELOPMENT AUTHORITY Vs Jagdish Chander Verma S/o Late Shri Muni Lal Verma

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 151 : 2010 4 CPJ 39

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Tribunals and Commissions01 Sept 2010R.P. dismissed

Rajasthan Housing Board Vs RAJNI DEVI

National Consumer Disputes Redressal Commission · 2010 4 CPJ 226

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Tribunals and Commissions31 Aug 2010Revision Petition is accordingly dismissed

J.C.Chaudhry Vs HARJINDER SINGH

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 158 : 2010 4 CPJ 63

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Tribunals and Commissions31 Aug 2010

Preetam Lal S/o Janakuram Verma Vs Prem Singh Verma S/o Chatilal Verma

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 150 : 2010 4 CPJ 61

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Tribunals and Commissions30 Aug 2010

Cox and Kings (I) Pvt. Ltd Vs S.P.Putchala S/o P Mallikarjuna Rao

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 147 : 2010 4 CPJ 65

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Tribunals and Commissions27 Aug 2010

Indira Gupta D/o Shri S N Gupta Vs Agra Development Authority

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 145 : 2010 4 CPJ 55

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Tribunals and Commissions27 Aug 2010Revision petition is dismissed

Wadepuri, Tal Vs Vinayak Niwas Scheme

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 146 : 2010 4 CPJ 43 : 2010 4 CPR 8

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Tribunals and Commissions27 Aug 2010Revision is allowed

NEW INDIA INSURANCE CO. LTD Vs Executive Engineer, Haryana State Agricultural Marketing Board

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 153

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Tribunals and Commissions27 Aug 2010

NEW INDIA INSURANCE COMPANY LTD Vs Haryana State Agricultural Marketing Board

National Consumer Disputes Redressal Commission · 2010 4 CPJ 37 : 2010 4 CPR 10

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Tribunals and Commissions26 Aug 2010Appeal is partly allowed

United India Insurance Co. Ltd Vs Joy Hukil, S/o Shri Ashok John Hukil

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 148 : 2010 3 CPJ 466

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Tribunals and Commissions25 Aug 2010Revision petition dismiss

R.Muthukrishnan Vs New India Assurance Co. Ltd

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 144 : 2010 3 CPJ 390

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Tribunals and Commissions25 Aug 2010Revision petition allow

Khimkaran Charitable and Education Trust Vs Ratansingh N.Thakur

National Consumer Disputes Redressal Commission · 2010 0 NCDRC 143 : 2010 4 CPJ 107 : 2010 4 CPR 25

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