Tribunals and Commissions11 Aug 2010
KARNATAKA ELECTRICITY BOARD Vs S.A. Bhagawan Setty
National Consumer Disputes Redressal Commission · 2010 0 CTJ 998 : 2010 0 NCDRC 124 : 2010 3 CPJ 414
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 8 of 22
Tribunals and Commissions11 Aug 2010
P. Srinivasulu Chetty Vs Diners Club International
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 126
Tribunals and Commissions11 Aug 2010Revision Petition dismissed.
HUDA Vs Supreme System
National Consumer Disputes Redressal Commission · 2011 2 CPJ 70
Tribunals and Commissions11 Aug 2010
R P Bhola Vs V K Mehta
National Consumer Disputes Redressal Commission · 2010 3 CPJ 404
Tribunals and Commissions11 Aug 2010
Pradeep Chopra Vs Goliath Detective Private Limited
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1000 : 2010 3 CPJ 461
Tribunals and Commissions11 Aug 2010
Karamjit Singh Gill Vs Ranjit Kanwar
National Consumer Disputes Redressal Commission · 2010 3 CPJ 458
Tribunals and Commissions10 Aug 2010
P.Srinivasulu Chetty Vs Diners Club International
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 123 : 2010 4 CPJ 160 : 2010 4 CPR 139
Tribunals and Commissions10 Aug 2010Complaints dismissed.
Whirlpool of India Ltd Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 4 CPJ 282
Tribunals and Commissions09 Aug 2010
Coca-Cola India (P) Limited Vs AMARJIT SINGH
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 119 : 2010 4 CPJ 7
Tribunals and Commissions09 Aug 2010
Estate Officer Punjab Urban Development Authority Vs Rajinder Pal Singh
National Consumer Disputes Redressal Commission · 2010 4 CPJ 127
Tribunals and Commissions05 Aug 2010Petition is allowed
Lal Babu Nath Tiwari Vs Secretary Rani Laxmibai Mahila Sahakari Grih Nirman Samiti Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 118 : 2010 4 CPJ 143
Tribunals and Commissions05 Aug 2010Petition is accordingly dismissed
Mohd.Nasim Ahmad S/o Sri Ali Hussain Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 156 : 2010 4 CPJ 272
Tribunals and Commissions05 Aug 2010
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs Gurvinder Kaur
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 122 : 2010 4 CPJ 270
Tribunals and Commissions05 Aug 2010
Satish Chander Gupta Vs Klick Nixon Limited
National Consumer Disputes Redressal Commission · 2010 3 CPJ 438
Tribunals and Commissions04 Aug 2010Petition is allow
Unit Trust of India Vs Swaran Latha Jain
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 120 : 2010 4 CPJ 172
Tribunals and Commissions04 Aug 2010Petition is allow
Gagan Singh Vs Rasilu Ram
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 121 : 2010 4 CPJ 4
Tribunals and Commissions04 Aug 2010
Sushila Devi Aggarwal Vs Jan Sankalp Sehkari Avas Samiti Ltd
National Consumer Disputes Redressal Commission · 2010 3 CPJ 428
Tribunals and Commissions04 Aug 2010
Suraksha Sadan Co-Op Group Hsg Society Ltd Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2010 3 CPJ 442
Tribunals and Commissions03 Aug 2010complaint is hereby dismissed
Neel Kumar Motilal Karunakar Vs Khyati Resorts Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 134 : 2010 4 CPJ 276
Tribunals and Commissions03 Aug 2010Appeals are dismissed
Sanjeev Rastogi Vs Deepak Sehgal
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 117 : 2010 4 CPJ 1