Tribunals and Commissions21 Jul 2010
NATIONAL INSURANCE COMPANY LIMITED Vs M R N Spinner (P) Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 81
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 10 of 22
Tribunals and Commissions20 Jul 2010
Sohan Lal Bance Vs Citybank N A
National Consumer Disputes Redressal Commission · 2010 3 CPJ 412
Tribunals and Commissions20 Jul 2010Revision dismissed.
HUDA Vs Desh Rattan Dutta
National Consumer Disputes Redressal Commission · 2010 4 CPJ 300
Tribunals and Commissions19 Jul 2010Appeal stands disposed
General Manager, Northern Railway, Baroda House, New Delhi , Secretary, Ministry of Railway, Rail Bhawan, New Delhi , General Manager, Eastern Railway , General Manager Vs GENERAL MANAGER , Dau Dayal Chaturvedi
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 78
Tribunals and Commissions19 Jul 2010
Sadhu Ram Mittal Vs UNITED INDIA INSURANCE COMPANY Limited , Senior Divisional Manager United India Insurance Company Limited
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 75 : 2010 3 CPJ 368
Tribunals and Commissions19 Jul 2010
MAGMA FINCORP LIMITED Vs ASHOK KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 74 : 2010 3 CPJ 384
Tribunals and Commissions19 Jul 2010Appeal is allowed
Deepak K. Raman Vs NEW INDIA ASSURANCE CO. LTD. , Maruti Udyog Ltd. , Sah And Sanghi Auto Agencies Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1009 : 2010 0 NCDRC 77 : 2010 3 CPJ 381 : 2010 3 CPR 72
Tribunals and Commissions19 Jul 2010
SURESH KUMAR Vs State Bank Of Bikaner And Jaipur Branch Af
National Consumer Disputes Redressal Commission · 2010 4 CPJ 72
Tribunals and Commissions19 Jul 2010
NORTHERN RAILWAY Vs Dau Dayal Chaturvedi
National Consumer Disputes Redressal Commission · 2010 4 CPJ 154
Tribunals and Commissions19 Jul 2010Revision partly allowed.
INDIAN AIRLINES LTD Vs Rajiv Goyal
National Consumer Disputes Redressal Commission · 2010 4 CPJ 397
Tribunals and Commissions18 Jul 2010Revision Petition dismissed.
Manju Roy Choudhury Vs S E Railways
National Consumer Disputes Redressal Commission · 2011 4 CPJ 106
Tribunals and Commissions17 Jul 2010Appeal partly allowed.
Ambica Constructions Civil Engineers Builders And Real Estate Developers Vs Martin J Pinto
National Consumer Disputes Redressal Commission · 2010 4 CPJ 330
Tribunals and Commissions13 Jul 2010
D.Shankar Vs INDIAN OIL CORPORATION Limited , NEW INDIA ASSURANCE COMPANY LIMITED , Gopi Agencies
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 72 : 2010 3 UC 1746 : 2010 4 CPJ 73 : 2010 4 CPR 2
Tribunals and Commissions09 Jul 2010
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT And INVESTMENT CORPORATION LTD. Vs Diksha Enterprises
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 69 : 2010 3 CPJ 333
Tribunals and Commissions09 Jul 2010
MAHENDRA AGARWAL Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 70 : 2010 3 CPJ 291
Tribunals and Commissions09 Jul 2010
HUDA Vs Rameshwar Dass Jain
National Consumer Disputes Redressal Commission · 2010 4 CPJ 177
Tribunals and Commissions09 Jul 2010Petition is allowed
Maya Kuldeep Paul , Kuldeep Rai Paul Vs Shri Pankaj J. Shah , Unique Developers
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 71 : 2010 3 CPJ 294
Tribunals and Commissions06 Jul 2010Accordingly, is disposed
REGISTRAR, ANDHRA UNIVERSITY VISHAKHAPATHAM, ANDHRA PRADESH , PRINCIPAL COLLEGE OF SCIENCE And TECHNOLOGY ANDHRA UNIVERSITY VISHAKHAPATNAM ANDHRA PRADESH Vs JANJANAM JAGEDEESH
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 67
Tribunals and Commissions06 Jul 2010Petition has to be dismissed
Om Prakash Sethi Vs Accountant General, Haryana
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 66 : 2010 3 CPJ 289
Tribunals and Commissions06 Jul 2010
HARI CHAND Vs HARYANA STATE ELECTRICITY BOARD , SUPERINTENDING ENGINEER , Udey Bir Singh
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1021 : 2010 0 NCDRC 73 : 2010 3 CPJ 317 : 2010 3 CPR 79