Tribunals and Commissions03 Aug 2010Appeal allowed.
SUSHMA Vs G D Goel
National Consumer Disputes Redressal Commission · 2010 4 CPJ 410
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 9 of 22
Tribunals and Commissions02 Aug 2010
Surjit Singh Oberoi Vs Bank of India
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 132
Tribunals and Commissions02 Aug 2010Revision is hereby dismissed
New India Assurance Co. Ltd Vs Atlantic Technologies
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 131 : 2010 3 CPJ 449 : 2010 4 CPJ 274
Tribunals and Commissions29 Jul 2010
DELHI DEVELOPMENT AUTHORITY Vs Geeta Rani Goel
National Consumer Disputes Redressal Commission · 2010 3 CPJ 363
Tribunals and Commissions29 Jul 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs Ramesh Rao Bhounsle
National Consumer Disputes Redressal Commission · 2010 3 CPJ 445
Tribunals and Commissions29 Jul 2010
M K Carpets Vs Sea World Shipping And Logistic Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 3 CPJ 471
Tribunals and Commissions28 Jul 2010
BHARAT PETROLEUM CORPORATION LTD Vs Dharam Pal
National Consumer Disputes Redressal Commission · 2010 3 CPJ 377
Tribunals and Commissions28 Jul 2010
Taiyabi Khilona Stores Vs Export Credit Guarantee Corporation of India Limited
National Consumer Disputes Redressal Commission · 2010 3 CPJ 366 : 2010 3 CPR 312
Tribunals and Commissions27 Jul 2010Petition dismissed
VINITHA ASHOK Vs Lakshmi Hospital
National Consumer Disputes Redressal Commission · (2010) 07 NCDRC CK 0028
Tribunals and Commissions27 Jul 2010
V NARAYANAN Vs Canara Bank
National Consumer Disputes Redressal Commission · 2010 3 CPJ 353
Tribunals and Commissions27 Jul 2010
Dineshbhai Chandarana Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2010 3 CPJ 358
Tribunals and Commissions27 Jul 2010
Ashok Kumar Shivpuri Vs Akbarally
National Consumer Disputes Redressal Commission · 2010 4 CPJ 207
Tribunals and Commissions27 Jul 2010
I Manimegalai Vs STEEL AUTHORITY OF INDIA LTD
National Consumer Disputes Redressal Commission · 2010 4 CPJ 221
Tribunals and Commissions27 Jul 2010
Uttam Steel Limited Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 213
Tribunals and Commissions27 Jul 2010R.P. disposed of.
Subodh B Gokhale , P.D. Khedkar Vs G T B L Sr Executives Provident Fund Trust , G.T.B.L., Sr. Executives, Provident Fund Trust
National Consumer Disputes Redressal Commission · 2010 4 CPJ 233
Tribunals and Commissions23 Jul 2010Petition is dismissed
Kehar Singh Vs Administrator Haryana Urban Development Authority , Estate Officer Haryana Urban Development Authority
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 80
Tribunals and Commissions23 Jul 2010R.P. dismissed.
Krishna Kanhaiya Gontiya Vs Tata Engineering And Locomotive Company Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 229
Tribunals and Commissions23 Jul 2010R.P. disposed of.
M2k Infrastructure Pvt Ltd Vs Ashu Vasudev
National Consumer Disputes Redressal Commission · 2010 4 CPJ 231
Tribunals and Commissions22 Jul 2010
R.V. Fathima Mohammed Rasheed Manzil Vs NEW INDIA ASSURANCE COMPANY , Divisional Manager , Secretary
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 79 : 2010 3 CPJ 361
Tribunals and Commissions22 Jul 2010Revision Petition allowed.
Hsdc Vs Kaptan Singh
National Consumer Disputes Redressal Commission · 2010 4 CPJ 301