Tribunals and Commissions25 Aug 2010Appeal is dismissed
Sy.Insaf Hussain S/o Sy. Mushtaq Hussain Vs Azam Nawaz S/o Dr. Mohd.Nawaz
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 142 : 2010 3 CPJ 393
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 7 of 22
Tribunals and Commissions23 Aug 2010Revision Petitions are allowed
Life Insurance Corporation of India Vs Manna Devi
National Consumer Disputes Redressal Commission · 2010 0 CTJ 464 : 2010 0 NCDRC 140
Tribunals and Commissions23 Aug 2010Revision petition dispose of
S.Lilavathi Vs Registrar Pondicherry University
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 141 : 2010 4 CPJ 140 : 2010 4 CPR 33
Tribunals and Commissions20 Aug 2010Revision petition deserves to succeed
New India Assurance Co. Ltd Vs Anil Traders
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 129 : 2010 3 CPJ 432
Tribunals and Commissions19 Aug 2010
Jugmandar Dass Bansal Vs Tapoban Housing Finance Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 130 : 2010 4 CPJ 174 : 2010 4 CPR 38
Tribunals and Commissions18 Aug 2010Petition is accordingly allowed
ORIENTAL INSURANCE COMPANY LTD Vs B.A.Nagesh
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 127 : 2010 3 CPJ 421
Tribunals and Commissions18 Aug 2010
M Soy And General Food Ltd Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2010 3 CPJ 416
Tribunals and Commissions18 Aug 2010
New Era Enterprises Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2010 4 CPJ 163
Tribunals and Commissions18 Aug 2010Complaint allowed.
Nylofils India Ltd Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 304
Tribunals and Commissions13 Aug 2010Appeal is accordingly allowed
Divisional Manager New India Assurance Co. Ltd Vs Pushpa Chhabra
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 136
Tribunals and Commissions13 Aug 2010Petition is dismissed
Prakriti Shukla Vs Commissioner M.P. Housing Board
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 128 : 2010 3 CPJ 410
Tribunals and Commissions13 Aug 2010Revision Petition is accordingly dismissed
DHTC (INDIA) Ltd., New Delhi Vs Jayanthilal And Co
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 157 : 2010 3 CPJ 456
Tribunals and Commissions13 Aug 2010Revisions are accordingly dismissed
MUKESH GUPTA Vs Kiran Thakur
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 137 : 2010 3 CPJ 400
Tribunals and Commissions13 Aug 2010Revision dismissed.
Devi Dayal Gupta Vs Bajaj Allianz General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2011 2 CPJ 15
Tribunals and Commissions13 Aug 2010
New India Assurance Company Ltd Vs Pushpa Chhabra
National Consumer Disputes Redressal Commission · 2010 3 CPJ 401
Tribunals and Commissions13 Aug 2010
M2k Infrastructure Pvt Ltd Vs Praveen Kumar Yadav
National Consumer Disputes Redressal Commission · 2010 4 CPJ 137
Tribunals and Commissions13 Aug 2010
Nirmal Lega Vs Nationwide Investments Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 138
Tribunals and Commissions12 Aug 2010
Shailesh A Shah Vs Khodabhai Ganeshdas Patel
National Consumer Disputes Redressal Commission · 2010 3 CPJ 435
Tribunals and Commissions12 Aug 2010
Housing Development Finance Corpn Ltd Vs S Manjit Singh
National Consumer Disputes Redressal Commission · 2010 3 CPJ 455
Tribunals and Commissions12 Aug 2010
Daya Kaur Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2010 4 CPJ 80