Tribunals and Commissions23 Sept 2010Appeal is dismissed
Routh Raheswari Vs Uppalapati Venugopala Rao
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 171 : 2010 4 CPJ 196 : 2010 4 CPR 79
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 5 of 22
Tribunals and Commissions23 Sept 2010Revision dismissed.
Ram Swaroop Kaurav Vs Ranjana Joshi
National Consumer Disputes Redressal Commission · 2010 4 CPJ 400
Tribunals and Commissions21 Sept 2010Revision petition is dismissed
New India Assurance Co. Ltd Vs B.Satyajit Reddy Son of Shri B.Hanumanth Reddy
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 169
Tribunals and Commissions20 Sept 2010
Deepak Gupta Vs BALKISHAN
National Consumer Disputes Redressal Commission · 2011 1 CPJ 319
Tribunals and Commissions20 Sept 2010Revision Petition dismissed.
ANNIE VARGHESE Vs K B Plaza Apartment Owners Association
National Consumer Disputes Redressal Commission · 2010 4 CPJ 328
Tribunals and Commissions20 Sept 2010Revision Petition allowed.
New India Assurance Co Ltd Vs C P Mathur
National Consumer Disputes Redressal Commission · 2010 4 CPJ 335
Tribunals and Commissions20 Sept 2010Revision Petition dismissed.
SUNITA RANI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2010 4 CPJ 337
Tribunals and Commissions20 Sept 2010Revision dismissed.
L And T FINANCE LTD Vs Vithal @ Vithoba
National Consumer Disputes Redressal Commission · 2010 4 CPJ 402
Tribunals and Commissions17 Sept 2010Appeals are accordingly dismissed
Mysore Sales International Limited Vs Chemad Exim Pvt. Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 170
Tribunals and Commissions17 Sept 2010Revision petition is dismissed
State Bank of India Vs Kashmir Singh S/o Sri Singhara Singh
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 172 : 2011 1 CPJ 144
Tribunals and Commissions17 Sept 2010
State Bank of India Vs KASHMIR SINGH
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 178
Tribunals and Commissions17 Sept 2010
Ganga Smriti Khadi Sewa Sansathan Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 166 : 2010 4 CPJ 68 : 2010 4 CPR 85
Tribunals and Commissions15 Sept 2010
CHIEF EXECUTIVE OFFICER Vs Anil Mishra
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 163
Tribunals and Commissions15 Sept 2010
Central Government Employees Welfare Housing Organization Vs Anil Mishra
National Consumer Disputes Redressal Commission · 2010 4 CPJ 100
Tribunals and Commissions14 Sept 2010Appeal is partly allowed
United India Insurance Co. Ltd Vs Sona Spices Pvt. Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 165 : 2010 4 CPJ 95
Tribunals and Commissions14 Sept 2010Revision Petition is dismissed
JAGRUT NAGRIK Vs Proprietor Baroda Automobiles Sales and Service
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 164 : 2010 4 CPJ 311
Tribunals and Commissions14 Sept 2010Petition is dismissed
Tesol India Vs Govind Singh Patwal
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 162 : 2010 4 CPJ 104
Tribunals and Commissions14 Sept 2010Revision petition allow
Trustees Canbank Mutual Fund Vs Savita Dahiya
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 161
Tribunals and Commissions14 Sept 2010Revision petition is disposed of
Avantti Builders And Developers Vs Ojal Laddha
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 168
Tribunals and Commissions14 Sept 2010
CANBANK Mutual Fund Vs Savita Dahiya
National Consumer Disputes Redressal Commission · 2010 4 CPJ 157