Tribunals and Commissions09 Nov 2010Revision Petition dismissed.
NATIONAL INSURANCE CO LTD Vs Pravinbhai D Prajapati
National Consumer Disputes Redressal Commission · 2010 4 CPJ 315 : 2010 4 CPR 142
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2010
429 judgments · page 3 of 22
Tribunals and Commissions28 Oct 2010
Superintendent Of Post Offices Nainital Vs Aggarwal Hardware Store
National Consumer Disputes Redressal Commission · 2011 1 CPJ 36 : 2011 1 CPR 134
Tribunals and Commissions28 Oct 2010Revision Petition dismissed.
Banadeshwar Agro Agencies Vs Shivarudrappa
National Consumer Disputes Redressal Commission · 2010 4 CPJ 387
Tribunals and Commissions27 Oct 2010Appeal dismissed
Kamlesh Kumar Mishra Vs Praksh Builders And Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 221 : 2010 4 CPJ 317 : 2010 4 CPR 105
Tribunals and Commissions27 Oct 2010
Punjab Tractors Ltd Vs Angrej Singh
National Consumer Disputes Redressal Commission · 2011 1 CPJ 16
Tribunals and Commissions27 Oct 2010
Rednam Purushothama Rao Vs Maradani Rama Mohan
National Consumer Disputes Redressal Commission · 2011 1 CPJ 32
Tribunals and Commissions15 Oct 2010
LIC OF INDIA Vs Shobha Rani Shah
National Consumer Disputes Redressal Commission · 2011 1 CPJ 166
Tribunals and Commissions15 Oct 2010Revision Petition dismissed.
NATIONAL INSURANCE COMPANY LTD Vs Kamal Singhal
National Consumer Disputes Redressal Commission · 2010 4 CPJ 297
Tribunals and Commissions13 Oct 2010Appeal is dismissed
SUBHASH CHAND JAIN Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 194 : 2010 4 CPJ 291 : 2010 4 CPR 109
Tribunals and Commissions13 Oct 2010Petition is dismissed
Pydah Krishna Rao Vs Padmaja Commercial Company
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 197 : 2011 2 CPJ 85
Tribunals and Commissions13 Oct 2010Revision allowed
Union of India Vs M L Bora
National Consumer Disputes Redressal Commission · 2011 2 CPJ 9
Tribunals and Commissions13 Oct 2010Revision Petition dismissed.
Corporate Communication System Vs Mahesh Choudhary
National Consumer Disputes Redressal Commission · 2010 4 CPJ 377
Tribunals and Commissions12 Oct 2010Petition dismiss
Ram Govind Sharma Vs Sitaram Poddar
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 189 : 2010 4 CPJ 345 : 2010 4 CPR 112
Tribunals and Commissions12 Oct 2010Petition is dismissed
NARAYANAPPA Vs NTI Employees Housing Co-op Society Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 199 : 2011 2 CPJ 21
Tribunals and Commissions12 Oct 2010Petition stands dismissed
M.M.Jaffer Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 198 : 2010 4 CPJ 244 : 2010 4 CPR 118
Tribunals and Commissions08 Oct 2010
Shashi Kalra Vs HUDA
National Consumer Disputes Redressal Commission · 2011 1 CPJ 165
Tribunals and Commissions08 Oct 2010Complaint allowed.
Tej Pal Rustogi Vs Century Rayon Hospital
National Consumer Disputes Redressal Commission · 2010 4 CPJ 351
Tribunals and Commissions08 Oct 2010Revision Petition dismissed.
ORIENTAL INSURANCE CO LTD Vs SATBIR SINGH
National Consumer Disputes Redressal Commission · 2010 4 CPJ 389
Tribunals and Commissions07 Oct 2010
St Stephens Hospital Vs Manohar Lal Thakur
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 192 : 2010 4 CPJ 257 : 2010 4 CPR 127
Tribunals and Commissions07 Oct 2010Petition is disposed of
Pushap Vihar Vs Rafiq Ahmed
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 193