COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 1 of 62

Tribunals and Commissions24 Dec 2019Dismissed

M/S. E-Durables Vs Oriental Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0073

Indian Sale Of Goods Act, 1930 — Section 20, 23(2), 26Marine Insurance Act, 1963 — Section 7Transfer Of Property Act, 1882 — Section 54

Tribunals and Commissions23 Dec 2019Partly Allowed

Anil Kumar Jain & Anr Vs M/S. Nexgen Infracon Private Limited (A Mahagun Group Company) And Others

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0070

Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 12(1)(a), 21

Tribunals and Commissions23 Dec 2019Dismissed

BPTP LTD Vs Pradeep Sharma And Others

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0069

Consumer Protection Act, 1986 — Section 2(r), 17(2), 19Haryana Urban Development Authority( Erection Of Buildings) Regulations, 1979 — Section 11N(2)

Tribunals and Commissions20 Dec 2019Dismissed

M/S. Prescon Realtors & Infrastructures Pvt. Ltd. & Anr Vs D.S. Ranganath

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0072

Consumer Protection Act, 1986 — Section 2, 3, 3(ix), 4A, 7, 7A, 10, 19Maharashtra Ownership Flats Act, 1963 — Section 4, 4(a), 8

Tribunals and Commissions20 Dec 2019Partly Allowed/ Dismissed

M/S. Badyal Advanced Bone Joint & Children Hospital & Anr Vs Harnek Singh Through Lrs. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0071

Constitution Of India, 1950 — Article 32Consumer Protection Act, 1986 — Section 2(1)(d)(ii)

Tribunals and Commissions20 Dec 2019Dismissed

Bank Of Baroda Vs R. Kamal Gupta & 4 Ors

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0068

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 21(b)Banking Regulation Act, 1949 — Section 21A

Tribunals and Commissions20 Dec 2019Partly Allowed

Dean, Government Medical College Vs H.C.L. Infosystemes Ltd. & Ors

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0067

Indian Contract Act, 1872 — Section 73

Tribunals and Commissions20 Dec 2019Dismissed

Eden Real Estates Pvt. Ltd. & Anr Vs Seema Mukherjee

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0066

Consumer Protection Act, 1986 — Section 5, 19

Tribunals and Commissions20 Dec 2019Dismissed

Mamta Chaudaha & Anr Vs Branch Manager/Head Manager, State Bank Of India & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0065

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions19 Dec 2019Disposed Of

Shourya Towers Pvt. Ltd. & 2 Ors Vs Surinder Kaur Plaha & Anr

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0064

Punjab Apartment And Property Regulation Rules, 1995 — Rule 17Punjab Apartment And Property Regulation Act, 1995 — Section 5, 6(1), 14

Tribunals and Commissions19 Dec 2019Dismissed

M/S. L & T Finance Limited Vs Deelip Laxman Nitnaware & Anr

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0063

Consumer Protection Act, 1986 — Section 17(1)(a)(ii), 21(b), 25(3), 27

Tribunals and Commissions19 Dec 2019Dismissed

Bijay Kumar Sinha Vs Satyendra Narain Karn & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0062

Consumer Protection Act, 1986 — Section 3, 21(b)

Tribunals and Commissions18 Dec 2019Dismissed

M/S. Ramajaneya Builders & Anr Vs Kagana Gopala Rao

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0054

Indian Penal Code, 1860 — Section 34, 323, 341, 420, 448, 506Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions18 Dec 2019Allowed

M/S. Vaidehi Akash Housing Pvt. Ltd. & Anr Vs B. Vijaykumar & Sons Pvt. Ltd. And Others

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0053

Consumer Protection Act, 1986 — Section 2(1)(d), 19

Tribunals and Commissions18 Dec 2019Dismissed

Shriom Sharma Vs Estate Officer

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0052

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions18 Dec 2019

Mehnga Singh Khera & Anr Vs M/S. Unitech Ltd

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0051

Consumer Protection Act, 1986 — Section 2(1)(b), 2(1)(d), 21, 24(A)Environment (Protection) Act, 1986 — Section 3(3)Indian Contract Act, 1872 — Section 74

Tribunals and Commissions18 Dec 2019Dismissed

Kuoni Travel (India) Pvt. Ltd Vs Prabirendra Mohan Mitra & 4 Ors

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0050

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions18 Dec 2019Dismissed

Force Motors Limited And Others Vs Mahendra Bhanudas Dhurgude & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0049

Consumer Protection Act, 1986 — Section 2(1)(f), 13(1)(c), 13(1)(d), 13(1)(e), 13(1)(f), 13(1)(g), 21(b)

Tribunals and Commissions18 Dec 2019Dismissed

New India Assurance Co. Ltd Vs Shree Shankar Sahkari Sakhar Karkhana Ltd

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0048

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions18 Dec 2019Allowed

Sumitesh Anand & Anr Vs Imperia Structures Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0047

Consumer Protection Act, 1986 — Section 2(1)(d), 2(d)(ii), 3, 12, 21Arbitration And Conciliation Act, 1996 — Section 8