Tribunals and Commissions11 Mar 2019
Mahindra & Mahindra Ltd.Tractor Division Vs Nandlal & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 2(1)(a), 13(1)(c)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 50 of 62
Tribunals and Commissions11 Mar 2019Partly Allowed
Krishna Vs Haryana Urban Development Authority
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 16
Tribunals and Commissions11 Mar 2019Disposed Off
New India Assurance Co. Ltd Vs Basudeo Rai & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0025
Tribunals and Commissions11 Mar 2019Dismissed
National Insurance Company Ltd Vs M/S. Ganesha International
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 25, 27
Tribunals and Commissions11 Mar 2019Dismissed
Aviva Life Insurance Co. India Ltd. & Anr Vs Mamta Rani
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0023
Tribunals and Commissions08 Mar 2019Disposed Of
Jaswant Kumar Bhatia Vs Gul K. Achhra
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0108
Tribunals and Commissions08 Mar 2019Disposed Of
Kanta Gul Achhra Vs Jaswant Kumar Bhatia
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions08 Mar 2019Dismissed
Alkaben Chetan Shah Vs Buddhadeo Enterprises & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0085
Tribunals and Commissions08 Mar 2019Disposed Off
Gul K. Achhra Vs Jaswant Kumar Bhatia
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions08 Mar 2019Disposed Off
Preeti H. Shah Vs Buddhadeo Enterprises & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0018
Tribunals and Commissions08 Mar 2019
Ashok Kumar Basu Vs Sumit Kumar Mitra
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions07 Mar 2019Disposed Of
Nandkumar Atmaram Vaity & 5 Ors Vs Lily Peter Lewis (Deceased) Through Lrs & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0106
Tribunals and Commissions07 Mar 2019Disposed Off
Vithal Manik Patil Vs Lily Peter Lewis. (Deceased)
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0042
Tribunals and Commissions07 Mar 2019Disposed Off
Chandrakant Gandhi & Anr Vs M/S. Rohan Developers & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0022
Tribunals and Commissions07 Mar 2019Dismissed
Regional Secretary, Uttar Pradesh Madhyamik Shiksha Parishad Bareilly Vs Gurmeet Kaur & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0017
Tribunals and Commissions07 Mar 2019Disposed Off
M/S. Sai Pushpa Construction Vs Ms. Archana Maruti Shingade & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0016
Tribunals and Commissions07 Mar 2019Disposed Off
Rna Builders (Ng) & Anr Vs Dinesh J. Singh
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0015
Tribunals and Commissions07 Mar 2019Allowed
M/S. Joan Rita Bridget Mayne Vs M/S. Emgee Properties & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions07 Mar 2019Allowed
LT. Col. Retd. Haridas Mandal Vs Bank Of India
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(1)(d), 19Code Of Civil Procedure, 1908 — Section 60(1)
Tribunals and Commissions06 Mar 2019Disposed Of
Kailash Vitthal Mhetre Vs Shree Krishna Constructions & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 11