COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 62 of 62

Tribunals and Commissions04 Jan 2019Dismissed

Shambhu Nath Singh Vs Eneral Manager

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0006

Consumer Protection Act, 1986 — Section 21

Tribunals and Commissions04 Jan 2019Dismissed

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0005

Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)

Tribunals and Commissions04 Jan 2019Dismissed

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0004

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions04 Jan 2019Dismissed

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0003

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions03 Jan 2019Dismissed

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0002

Tribunals and Commissions02 Jan 2019Dismissed

National Consumer Disputes Redressal Commission · 2019 (1) CPR 233

Tribunals and Commissions02 Jan 2019Disposed Off

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0071

Tribunals and Commissions02 Jan 2019Disposed Off

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0001