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National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 61 of 62

Tribunals and Commissions10 Jan 2019Dismissed

Aruna Vs State Bank Of India & 2 Ors

National Consumer Disputes Redressal Commission · 2019 (1) CPR 266

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14Consumer Protection Act, 1986 — Section 24A
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Tribunals and Commissions09 Jan 2019Dismissed

Bajwa Developers Ltd. & Anr Vs Harpreet Bhagirath

National Consumer Disputes Redressal Commission · 2019 (1) CPR 283

Punjab Apartment and Property Regulation Act, 1995 — Section 3, 5, 9, 12, 45Punjab Apartment and Property Regulation Rules, 1995 — Rule 17
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Tribunals and Commissions08 Jan 2019Dismissed

State Bank Of India Vs Sushma Goyal

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0076

Consumer Protection Act, 1986 — Section 21(b)Indian Contract Act, 1872 — Section 171
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Tribunals and Commissions04 Jan 2019Dismissed

Dr. Swaroop Gopal Vs Goli Venkateshwar Rao & 4 Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0072

Code of Civil Procedure, 1908 — — Section 161, Order 16 Rule 1, Order 18 Rule 4Consumer Protection Act, 1986 — Section 13, 13(4)(v), 13(4)(iii), 13(4)(v)
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