COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 60 of 62

Tribunals and Commissions16 Jan 2019Dismissed

M/S. Bahubali Traders (P) Ltd Vs M/S. Cholamandalam Ms General Insurance Co. Ltd. & Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0096

West Bengal Fire Services Act, 1950 — Section 10(2), 12, 13, 14(2), 15(2), 18, 19, 38Motor Vehicles Act, 1988 — Section 39, 43, 192

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Tribunals and Commissions16 Jan 2019Dismissed

M/S. Coastal Vyapaar (P) Ltd Vs M/S. Cholamandalam Ms General Insurance Co. Ltd. & Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0079

West Bengal Fire Services Act, 1950 — Section 10(2), 12, 13, 14(2), 15(2), 18, 19, 38Motor Vehicle Act, 1988 — Section 39, 43

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Tribunals and Commissions16 Jan 2019Dismissed

M/S. Emaar Hills Township Private Limited Vs Narala Srinivasula Reddy & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0031

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions16 Jan 2019Disposed Off

Dr. Vishwnath Dudani Vs Pramod Goel & 5 Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0030

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Tribunals and Commissions16 Jan 2019Dismissed

Reliance Nippon Life Insurance Company Limited Vs Sanjeev Patel

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0029

Consumer Protection Act, 1986 — Section 21(b)IRDAI (Protection of Policyholders’ Interests) Regulations, 2002 — Section 2(1)(d), 4(8)

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Tribunals and Commissions15 Jan 2019Dismissed

M/S. Tata Aig General Insurance Company Ltd Vs Ring Road Honda & Anr

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0026

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions14 Jan 2019Disposed Off

Anu Kohli & Anr Vs Supertech Ltd

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0095

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Tribunals and Commissions14 Jan 2019Disposed Off

M/S Supertech Ltd Vs Anu Kohli & Anr

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0028

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Tribunals and Commissions14 Jan 2019Disposed Off

Rahul Bhargava Vs M/S. Ansal Housing & Construction Ltd

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0027

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Tribunals and Commissions14 Jan 2019Dismissed

Shiva Co-Operative House Building Society Vs Soma Devi & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0025

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Tribunals and Commissions14 Jan 2019Dismissed

IFFCO Tokio General Vs Nutan Sharma

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0024

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Tribunals and Commissions11 Jan 2019Disposed Off

Manmeet Singh & Anr Vs Unitech Hi-Tech Developers Ltd. & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0078

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Tribunals and Commissions11 Jan 2019Disposed Off

Vipin Kumar, Proprietor Vs United India Insurance Company Limited & Anr

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0023

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Tribunals and Commissions10 Jan 2019Disposed Off

Syndicate Bank Vs Sushmita Dasgupta

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0094

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Tribunals and Commissions10 Jan 2019Disposed Off

Chief In Charge Of M/S. Country Vacations & Anr Vs Jayanti Mukherjee

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0077

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions10 Jan 2019Dismissed

South Central Railway Vs Molleti Annapurna

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0022

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Tribunals and Commissions10 Jan 2019Disposed Off

DLF Homes Panchkula Pvt. Ltd Vs Ashok Anand

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0021

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Tribunals and Commissions10 Jan 2019Disposed Off

Pradeep Kumar Gupta Vs Ireo Grace Realtech Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0020

Haryana Fire Service Act, 2009 — Section 15, 15(2), 15(3), 15(5)Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d), 21

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Tribunals and Commissions10 Jan 2019Disposed Off

Rupesh Singhal & Anr Vs M/S. Ireo Grace Realtech Private Limited

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0019

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Tribunals and Commissions10 Jan 2019Disposed Off

Sidhartha Aggarwal Vs Ireo Grace Realtech Pvt. Ltd

National Consumer Disputes Redressal Commission · 2019 (1) CPR 660

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