Tribunals and Commissions31 Dec 1999Appeal allowed
SECRETARY, THE CHEVAYOOR HOUSING COLONY ALLOTTEES ASSOCIATION Vs SECRETARY, KERALA STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 2000 3 CPJ 536 : 2001 1 CPC 126
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 1 of 47
Tribunals and Commissions30 Dec 1999Appeal dismissed
Colgate Palmolive India Ltd. Vs O.P. GAGNEJA
National Consumer Disputes Redressal Commission · 2000 2 CLT 174 : 2001 3 CPJ 529
Tribunals and Commissions30 Dec 1999Appeal allowed
Improvement Trust Vs J.K.GUPTA
National Consumer Disputes Redressal Commission · 2000 2 CLT 205 : 2000 2 CPC 110 : 2000 3 CPR 465 : 2001 3 CPJ 295
Tribunals and Commissions29 Dec 1999Appeal dismissed with costs
United India Insurance Co. Ltd. Vs BIRBAL KUMAR
National Consumer Disputes Redressal Commission · 2000 1 CLT 654 : 2000 1 CPC 595 : 2000 1 CPJ 570
Tribunals and Commissions29 Dec 1999Revision allowed
ASSTT. GENERAL MANAGER, STATE BANK OF INDIA Vs P.Ravindran
National Consumer Disputes Redressal Commission · 2000 3 CPJ 575
Tribunals and Commissions29 Dec 1999Appeal allowed
SURJIT KAUR @ GURMAIL KAUR Vs Kewal Singh
National Consumer Disputes Redressal Commission · 2001 2 CPC 231 : 2001 3 CPJ 600
Tribunals and Commissions29 Dec 1999Appeal allowed with costs
Neelam Rani Vs GENERAL MANAGER, TELECOM
National Consumer Disputes Redressal Commission · 2000 1 CLT 647 : 2000 1 CPC 518 : 2000 1 CPJ 456
Tribunals and Commissions29 Dec 1999Order set aside
COINPAR, CENTRE OF INDIAN Consumer Protection and Research Vs PARTHAS
National Consumer Disputes Redressal Commission · 2000 2 CPC 238 : 2000 3 CPJ 86 : 2000 3 CPR 384
Tribunals and Commissions29 Dec 1999Appeal disposed of
LIC OF INDIA Vs JABA DEVI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 168 : 2003 1 CLT 126
Tribunals and Commissions29 Dec 1999
CENTRAL BANK OF INDIA Vs MOHINDER SINGH
National Consumer Disputes Redressal Commission · 2000 1 CLT 667 : 2000 3 CPJ 56
Tribunals and Commissions28 Dec 1999Appeal dismissed with costs
Life Insurance Corporation of India Vs Paramjit Kaur
National Consumer Disputes Redressal Commission · 2000 2 CLT 202 : 2000 2 CPC 116 : 2000 2 CPJ 561
Tribunals and Commissions24 Dec 1999Appeal partly allowed
GREESH GOYAL Vs CITI BANK
National Consumer Disputes Redressal Commission · 2000 1 CPC 124 : 2000 1 CPR 613 : 2000 2 CLT 27 : 2000 2 CPJ 140
Tribunals and Commissions23 Dec 1999Appeal allowed with costs
SOHAN SINGH BULLAR Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2000 1 CLT 648 : 2000 1 CPC 590 : 2000 1 CPJ 584
Tribunals and Commissions23 Dec 1999Appeal dismissed
VIVEK HATCHERIES (P) LTD. Vs GURMAIL SINGH
National Consumer Disputes Redressal Commission · 2000 1 CLT 639 : 2000 2 CPJ 104 : 2001 1 CPC 511
Tribunals and Commissions22 Dec 1999Appeals allowed
OLAVO PEREIRA Vs JAYA AUTOMOBILES PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 417 : 2000 1 CPR 449 : 2001 1 CLT 270
Tribunals and Commissions22 Dec 1999Complaint dismissed with costs
ALCINA PACKERS Vs Manager, Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 302
Tribunals and Commissions21 Dec 1999Appeal 307/99, Revision 174/99 allowed and Appeal No. 34/99 dismissed
KAMLESH TIWARI Vs MANAGER, THE NEW INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2000 1 CPJ 403
Tribunals and Commissions20 Dec 1999Order passed
VISHNATH KESERWANI Vs LUCKNOW ELECTRICITY SUPPLY UNDERTAKING
National Consumer Disputes Redressal Commission · 2000 1 CPJ 540 : 2000 2 CLT 321 : 2000 2 CPC 276 : 2000 2 CPR 379
Tribunals and Commissions20 Dec 1999Appeal disposed of
SURINDER MOHAN SHARMA Vs MANAGING DIRECTOR, HERO HONDA MOTORS LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPC 120 : 2000 1 CPR 588 : 2000 2 CLT 31 : 2000 2 CPJ 127
Tribunals and Commissions20 Dec 1999Complaint dismissed
S.K.SHARMA Vs P.B. DESAI
National Consumer Disputes Redressal Commission · 2000 3 CPJ 407