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National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 3 of 47

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Tribunals and Commissions09 Dec 1999Ordered accordingly

M.T.N.L. Vs MOHINI SETHI

National Consumer Disputes Redressal Commission · 2000 1 CPJ 148 : 2001 1 CLT 88

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Tribunals and Commissions09 Dec 1999Appeal dismissed with costs

Oriental Insurance Co. Ltd. Vs MAHAVIR SINGH

National Consumer Disputes Redressal Commission · 2000 1 CPC 408 : 2000 1 CPJ 197 : 2000 3 CPR 97

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Tribunals and Commissions09 Dec 1999Appeal allowed

RACHPAL SINGH ARSHI Vs G.M., TELECOMMUNICATIONS

National Consumer Disputes Redressal Commission · 2000 1 CLT 645 : 2000 1 CPC 517 : 2000 2 CPJ 30

Read judgment
Tribunals and Commissions08 Dec 1999C.A. disposed of

ARUNA SEHGAL Vs TECHNOLOGY PARKS LTD

National Consumer Disputes Redressal Commission · 1999 3 CPJ 62

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Tribunals and Commissions08 Dec 1999C.A. disposed of

KIRAN GARG Vs GENERAL MANAGER (SOUTH 1) MAHANAGAR TELEPHONE NIGAM LTD.

National Consumer Disputes Redressal Commission · 2000 1 CPJ 45

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Tribunals and Commissions08 Dec 1999C.A. disposed of

ALOK HARURAY Vs TECHNOLOGY PARKS LTD.

National Consumer Disputes Redressal Commission · 2000 1 CPJ 4

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Tribunals and Commissions08 Dec 1999Complaint allowed with costs

KISHAN SWAROOP SHIVHARE Vs Oriental Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 2000 1 CPJ 78 : 2000 1 CPR 300 : 2000 2 CLT 75

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Tribunals and Commissions08 Dec 1999Appeal allowed

G.M., VENKATESHWARA HATCHERIES LTD. Vs VANAPALLI SIMHACHALAM

National Consumer Disputes Redressal Commission · 2001 3 CPJ 289

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Tribunals and Commissions08 Dec 1999C.A. disposed of

BALDEV RAJ VIG Vs TECHNOLOGY PARKS LTD.

National Consumer Disputes Redressal Commission · 2000 3 CPJ 33

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Tribunals and Commissions07 Dec 1999Appeal allowed with costs

R.C.BATURA Vs M.T.N.L.

National Consumer Disputes Redressal Commission · 2000 1 CPJ 132 : 2001 1 CLT 85

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Tribunals and Commissions06 Dec 1999Revision Petition allowed

AMERICAN EXPRESS BANKS LTDTRAVEL RELATED SERVICES Vs Rajesh Gupta

National Consumer Disputes Redressal Commission · 2000 1 CLT 275 : 2000 1 CPC 316 : 2000 1 CPJ 1 : 2000 1 CPR 22

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Tribunals and Commissions06 Dec 1999Appeal dismissed

G.SAI BABU Vs V.MADHAVA RAO

National Consumer Disputes Redressal Commission · 2000 2 CPJ 506 : 2000 3 CPR 108 : 2001 1 CLT 77

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Tribunals and Commissions06 Dec 1999Appeal allowed

Life Insurance Corporation of India Vs SHANTABAI RAJARAM DESAI

National Consumer Disputes Redressal Commission · 2000 3 CPJ 152

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Tribunals and Commissions03 Dec 1999Appeal dismissed

GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs Bhupinder Kumar

National Consumer Disputes Redressal Commission · 2000 2 CPJ 51

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Tribunals and Commissions02 Dec 1999Application allowed

RAM DEV Vs D.N.PANDEY

National Consumer Disputes Redressal Commission · 2000 1 CPJ 228 : 2000 1 CPR 414

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Tribunals and Commissions02 Dec 1999Appeal allowed with costs

Murli Manohar Vs GENERAL MANAGER TELECOM (I)

National Consumer Disputes Redressal Commission · 2000 1 CPJ 467

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Tribunals and Commissions02 Dec 1999Appeal partly allowed

MANAGING DIRECTOR, M/S. SREE PUJITHA CHIT FUND (P) LTD. Vs K.KANAKA LAKSHMI

National Consumer Disputes Redressal Commission · 2001 2 CPJ 548

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Tribunals and Commissions02 Dec 1999Revision Petition accepted

POST MASTER, IMPHAL Vs JAMINI DEVI SAGOLBAND

National Consumer Disputes Redressal Commission · 2000 1 CLT 577 : 2000 1 CPC 326 : 2000 1 CPJ 28 : 2000 1 CPR 34

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Tribunals and Commissions01 Dec 1999Complaint dismissed

DAYA Vs ROHIT GOEL

National Consumer Disputes Redressal Commission · 2000 1 CPJ 232

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Tribunals and Commissions01 Dec 1999Appeal allowed

T.N.SUKUMARAN Vs KERALA STATE ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 2001 2 CPJ 125

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