COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 47 of 47

Tribunals and Commissions04 Jan 1999

TRIBHUVANDAS BHIMJI ZAVERI Vs RAJESH KUMAR GUPTA

National Consumer Disputes Redressal Commission · 1999 0 NCDRC 3 : 1999 1 CLT 429 : 1999 1 CPC 430 : 1999 1 CPJ 40 : 1999 1 CPR 31

Tribunals and Commissions04 Jan 1999

National Consumer Disputes Redressal Commission · 1999 1 CLT 605 : 1999 1 CPC 499 : 1999 1 CPJ 41 : 1999 1 CPR 73

Tribunals and Commissions01 Jan 1999Appeal allowed

National Consumer Disputes Redressal Commission · 1999 3 CPJ 262

Tribunals and Commissions01 Jan 1999Appeal dismissed

National Consumer Disputes Redressal Commission · 2000 1 CPJ 383