Tribunals and Commissions12 Jan 1999Appeal partly allowed
Sher Khan Vs CANTONMENT BOARD
National Consumer Disputes Redressal Commission · 1999 3 CPJ 608
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 46 of 47
Tribunals and Commissions12 Jan 1999
RAJENDRA PROPERTIES AND INDUSTRIES Vs R S Nandwani
National Consumer Disputes Redressal Commission · 1999 2 CLT 200 : 1999 2 CPC 113 : 1999 2 CPJ 31 : 1999 2 CPR 26
Tribunals and Commissions08 Jan 1999Complaint disposed of
B.B.POULTRY LIMITED Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 1999 1 CPJ 409
Tribunals and Commissions08 Jan 1999Appeal partly allowed
MAHARASHTRA STATE SEEDS CORP. AKOLA Vs SAYYAD MUMTAZ SAYYAD TAHIR ALI
National Consumer Disputes Redressal Commission · 1999 2 CPJ 190 : 1999 3 CPR 111
Tribunals and Commissions08 Jan 1999Complaint dismissed
REHAL CARRIER (TRANSPORT CONTRACTORS) Vs Ashok Leyland Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CLT 327 : 1999 1 CPJ 403
Tribunals and Commissions07 Jan 1999Appeal dismissed
NARANGI DEVI SHARMA Vs Divisional Manager, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1999 1 CPJ 405
Tribunals and Commissions07 Jan 1999Complaint dismissed
STUDY CIRCLE Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1999 1 CPC 524 : 1999 2 CPJ 47
Tribunals and Commissions07 Jan 1999
UDAIPUR CEMENT WORKS Vs PUNJAB WATER SUPPLY AND SEWAGE BOARD
National Consumer Disputes Redressal Commission · 1999 0 NCDRC 4 : 1999 1 CLT 602 : 1999 1 CPC 603 : 1999 1 CPJ 67 : 1999 1 CPR 74
Tribunals and Commissions06 Jan 1999Complaint dismissed
SRI C. SANKARA NARAYANAN Vs MEENAKSHI MISSION HOSPITAL And RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 1999 1 CPJ 683
Tribunals and Commissions06 Jan 1999Complaint allowed
V.P.BALASUBRAMANIAM Vs SRI JAIANJANEYA ASSOCIATES
National Consumer Disputes Redressal Commission · 1999 1 CPJ 652
Tribunals and Commissions06 Jan 1999Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs CLASSIC PRINTERS
National Consumer Disputes Redressal Commission · 1999 1 CPR 428 : 1999 2 CPC 161 : 1999 2 CPJ 161
Tribunals and Commissions06 Jan 1999Complaint dismissed
VASANTHI MEDICAL CENTRE Vs CAPTIPOWER ENGINEERS (P.) LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 658
Tribunals and Commissions06 Jan 1999Appeal dismissed
SARVESH KUMAR Vs RAHUL SEEDS
National Consumer Disputes Redressal Commission · 1999 3 CPJ 148
Tribunals and Commissions06 Jan 1999Complaint dismissed with costs
A.J.DEVARAJAN Vs MANAGEMENT OF THE GUEST HOSPITAL
National Consumer Disputes Redressal Commission · 1999 1 CPJ 691
Tribunals and Commissions06 Jan 1999Appeal partly allowed
G.FRANCIS, SUB ENGINEER, ELECTRICAL MAJOR SECTION Vs SAJIKUMAR, MANALIL, MANGAD P.O. KOLLAM
National Consumer Disputes Redressal Commission · 1999 3 CPJ 401 : 2000 1 CPR 151
Tribunals and Commissions06 Jan 1999
General Manager M/S Dynasty Walford Ltd Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1999 1 CPC 591 : 1999 1 CPJ 70 : 1999 1 CPR 78
Tribunals and Commissions05 Jan 1999Appeal allowed
MADHU RANA Vs Bimla Gupta
National Consumer Disputes Redressal Commission · 1999 3 CPJ 224
Tribunals and Commissions05 Jan 1999Complaint disposed of
AARTI DRUGS LIMITED Vs NUCHEM LIMITED
National Consumer Disputes Redressal Commission · 1999 1 CPR 415 : 1999 2 CPJ 182 : 2000 1 CPC 296
Tribunals and Commissions04 Jan 1999Appeal partly allowed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs SUBHASH CHANDER
National Consumer Disputes Redressal Commission · 2000 1 CLT 481 : 2000 1 CPC 484 : 2000 1 CPJ 558
Tribunals and Commissions04 Jan 1999Appeal dismissed
BLUEMOON AGENCIES Vs GENERAL MANAGER
National Consumer Disputes Redressal Commission · 1999 3 CPJ 158