Tribunals and Commissions03 Feb 1999Complaint disposed of
D. VENKATESHWARLU Vs P.SUDARSHAN REDDY
National Consumer Disputes Redressal Commission · 1999 1 CPC 661 : 1999 1 CPJ 472
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 44 of 47
Tribunals and Commissions03 Feb 1999Appeal dismissed
G.D.A. Vs Umrao Lal
National Consumer Disputes Redressal Commission · 1999 3 CPJ 606
Tribunals and Commissions02 Feb 1999Appeal dismissed
PRESIDENT, DISTRICT SAHAKARI BHUMI VIKAS BANK LTD Vs DEVRAJ PRASAD SHUKLA
National Consumer Disputes Redressal Commission · 1999 1 CPC 396 : 1999 1 CPR 496 : 1999 2 CPJ 79
Tribunals and Commissions02 Feb 1999Complaint dismissed
SUDHA AGRO OIL And CHEMICAL INDUSTRIES LTD. Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 466
Tribunals and Commissions02 Feb 1999Partly Allowed
LAGADAPATI CHANDRASEKHAR Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 500
Tribunals and Commissions02 Feb 1999Appeal dismissed
G.D.A. Vs SHEO RAJ YADAV
National Consumer Disputes Redressal Commission · 1999 3 CPJ 103
Tribunals and Commissions29 Jan 1999Complaint dismissed
S.Ramanujam Vs C.P.SREEKUMAR
National Consumer Disputes Redressal Commission · 1999 1 CPJ 666 : 1999 1 CPR 491
Tribunals and Commissions29 Jan 1999Complaint allowed with costs
ASHOK KUMAR Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 74
Tribunals and Commissions29 Jan 1999Appeals allowed
PRINCIPAL, R.S.M. INTER COLLEGE Vs REKHA
National Consumer Disputes Redressal Commission · 1999 1 CPC 493 : 1999 1 CPJ 478 : 1999 2 CPR 245
Tribunals and Commissions29 Jan 1999Appeals dismissed
KIRAN REAL ESTATES And CONSTRUCTIONS Vs NAGALLA ANAND SAI SUDHAKAR
National Consumer Disputes Redressal Commission · 1999 1 CPJ 476
Tribunals and Commissions29 Jan 1999Appeal 495/1997 allowed. Appeal 521/1997 dismissed.
Bangalore Development Authority Vs Vasumathi
National Consumer Disputes Redressal Commission · 1999 1 CPJ 572 : 1999 1 CPR 475
Tribunals and Commissions28 Jan 1999Appeal dismissed
VICE CHAIRMAN, VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs P.POTHURAJU
National Consumer Disputes Redressal Commission · 1999 1 CPC 544 : 1999 1 CPJ 492 : 1999 3 CPR 270
Tribunals and Commissions28 Jan 1999Complaint disposed of
SUNBRIGHT EXPORTERS Vs Air France
National Consumer Disputes Redressal Commission · 1999 1 CPJ 675 : 1999 2 CPR 283
Tribunals and Commissions28 Jan 1999Appeals allowed
MUNICIPAL COUNCIL, SANGRUR THROUGH ITS EXECUTIVE OFFICER Vs PARVEEN GOYAL
National Consumer Disputes Redressal Commission · 1999 2 CLT 129 : 1999 2 CPC 87 : 1999 2 CPJ 414
Tribunals and Commissions28 Jan 1999Appeal partly allowed
United India Insurance Company Limited Vs SARAO GRAM UDYOG SAMITI REGISTERED
National Consumer Disputes Redressal Commission · 1999 2 CLT 5 : 2000 1 CPR 225 : 2000 2 CPC 94 : 2001 1 CPJ 422
Tribunals and Commissions27 Jan 1999Appeal dismissed
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs BHAGWATI PRASAD TIWARI
National Consumer Disputes Redressal Commission · 1999 2 CPJ 656 : 1999 3 CPJ 396
Tribunals and Commissions27 Jan 1999Appeal allowed
MANAGER, SYNDICATE BANK Vs T. BRAHMANANDA KUMAR
National Consumer Disputes Redressal Commission · 1999 1 CPC 487 : 1999 1 CPJ 489
Tribunals and Commissions27 Jan 1999Appeals dismissed
M.P. Housing Board Vs PRABHAKAR MEDHEKAR
National Consumer Disputes Redressal Commission · 1999 1 CPC 376 : 1999 2 CPJ 91 : 1999 2 CPR 97
Tribunals and Commissions25 Jan 1999Appeal partly allowed
SAINI MOTORS Vs M.L. GUPTA AND COMPANY (REGD.)
National Consumer Disputes Redressal Commission · 1999 2 CLT 146 : 1999 2 CPC 197 : 1999 2 CPJ 316
Tribunals and Commissions25 Jan 1999Appeal dismissed
Inturi Venkaiah Vs GENERAL MANAGER, P.D.C.C. BANK LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPC 475 : 1999 2 CPJ 531