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National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 43 of 47

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Tribunals and Commissions10 Feb 1999Complaint dismissed

V.DAMODARAN Vs HOTEL CHANMA INTER NATIONAL

National Consumer Disputes Redressal Commission · 1999 1 CPJ 694 : 1999 1 CPR 595 : 1999 2 CPC 58

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Tribunals and Commissions10 Feb 1999Appeal dismissed

PERURI MINERAL AND REFRACTORIES Vs Andhra Pradesh STATE FINANCIAL CORPORATION

National Consumer Disputes Redressal Commission · 1999 2 CLT 206 : 1999 2 CPC 355 : 1999 2 CPJ 428 : 1999 2 CPR 249

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Tribunals and Commissions10 Feb 1999Appeal allowed

SURINDERA DEPARTMENTAL STORE Vs National Insurance Company Limited

National Consumer Disputes Redressal Commission · 1999 1 CLT 589 : 1999 1 CPC 533 : 1999 2 CPJ 122

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Tribunals and Commissions09 Feb 1999Complaint dismissed with costs

SURINDER KUMAR (LADDI) Vs SANTOSH MENON

National Consumer Disputes Redressal Commission · 1999 2 CLT 89 : 1999 2 CPC 427 : 2000 1 CPR 23 : 2000 3 CPJ 517

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Tribunals and Commissions09 Feb 1999

BIR INDER SINGH Vs CHANDIGARH ADMINISTRATION

National Consumer Disputes Redressal Commission · 1999 1 CCC 346 : 1999 1 CLT 296 : 1999 1 CPC 164 : 1999 1 CPJ 646 : 1999 1 CPR 401

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Tribunals and Commissions09 Feb 1999Appeal dismissed with costs

DCM Financial Services Ltd. Vs RAMAN MITTAL

National Consumer Disputes Redressal Commission · 1999 1 CPC 170 : 1999 1 CPJ 705

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Tribunals and Commissions09 Feb 1999Complaint succeeds with costs

SIMRAN MACKER Vs DCM Financial Services Ltd.

National Consumer Disputes Redressal Commission · 1999 1 CLT 281 : 1999 1 CPJ 654 : 1999 1 CPR 412

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Tribunals and Commissions09 Feb 1999Appeals disposed of accordingly

BALRAJ SINGH SANDHU Vs PUNJAB STATE ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 1999 1 CLT 594 : 1999 1 CPC 448 : 1999 1 CPR 623 : 1999 2 CPJ 146

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Tribunals and Commissions09 Feb 1999Complaint partly allowed with costs

SHIRDI TRADERS Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1999 1 CPJ 410 : 1999 2 CPC 361 : 1999 2 CPR 234

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Tribunals and Commissions08 Feb 1999Ordered accordingly

AMIT PRABHAT Vs DELHI DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 1999 2 CPJ 21

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Tribunals and Commissions08 Feb 1999Appeal dismissed

SUNITA RANI Vs KETAKI GARG

National Consumer Disputes Redressal Commission · 1999 2 CLT 405 : 1999 2 CPC 423 : 2001 1 CPJ 532

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Tribunals and Commissions08 Feb 1999Appeal disposed of

Life Insurance Corporation of India Vs S.VENKATAMMA

National Consumer Disputes Redressal Commission · 1999 1 CPC 683 : 1999 1 CPJ 439 : 1999 2 CPR 243

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Tribunals and Commissions08 Feb 1999Appeal allowed

SADEEV SINGH SANDHU AND SONS Vs UNITED INDIA INSURANCE COMPANY Limited

National Consumer Disputes Redressal Commission · 1999 1 CLT 587 : 1999 1 CPC 505 : 1999 1 CPR 612 : 1999 2 CPJ 118

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Tribunals and Commissions08 Feb 1999Appeal dismissed

VIJAY SAXENA Vs SACHIV, L.D.A.

National Consumer Disputes Redressal Commission · 1999 3 CPJ 153

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Tribunals and Commissions05 Feb 1999Appeal allowed

New India Assurance Co. Ltd. Vs KODURU MADHUSUDHAN REDDY

National Consumer Disputes Redressal Commission · 1999 1 CPJ 396

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Tribunals and Commissions05 Feb 1999Appeal allowed

NEW INDIA ASSURANCE COMPANY LIMITED Vs KODURU MADHUSUDHAN REDDY

National Consumer Disputes Redressal Commission · 1999 2 CLT 213 : 1999 2 CPJ 408 : 1999 2 CPR 262

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Tribunals and Commissions04 Feb 1999Appeal accepted

TAMIL NADU PETRO PRODUCTS LTD. Vs NIRMAL KUMARI GARG

National Consumer Disputes Redressal Commission · 1999 1 CLT 283 : 1999 1 CPJ 693

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Tribunals and Commissions04 Feb 1999Appeal disposed of

K.P.ABDURAHIMAN @ KUNHAPPA Vs K.A.MEERAN

National Consumer Disputes Redressal Commission · 2001 2 CPJ 249

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Tribunals and Commissions03 Feb 1999Appeal dismissed

GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs PARAMJEET GAIND

National Consumer Disputes Redressal Commission · 2000 2 CPJ 96

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Tribunals and Commissions03 Feb 1999Appeal disposed of

BAJAJ CAPITALS And INVESTMENT CENTRE LTD. Vs PEEYUSH SHARMA

National Consumer Disputes Redressal Commission · 1999 1 CLT 284 : 1999 1 CPC 149 : 1999 1 CPJ 687

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