Tribunals and Commissions02 Mar 1999Appeal dismissed
HOUSING COMMISSIONER Vs SANTOSH RANI SACHCHAR
National Consumer Disputes Redressal Commission · 1999 3 CPJ 117
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 41 of 47
Tribunals and Commissions01 Mar 1999Complaint dismissed
Khairunnissa Begum Vs BRANCH MANAGER (FINANACE), CITY BANK N.A.
National Consumer Disputes Redressal Commission · 1999 2 CPJ 636
Tribunals and Commissions01 Mar 1999Appeal dismissed
ESTATE OFFICER, PUDA, JALANDHAR Vs Sukhwinder Kaur
National Consumer Disputes Redressal Commission · 1999 1 CLT 586 : 1999 1 CPC 463 : 1999 2 CPJ 135
Tribunals and Commissions01 Mar 1999Complaint dismissed
K.J. MADHU Vs PRESIDENT, FILM GUIDANCE SOCIETY OF KERALA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 317
Tribunals and Commissions27 Feb 1999Appeal dismissed
STATION SUPERINTENDENT, CENTRAL RAILWAY Vs SHARAD AGARWAL
National Consumer Disputes Redressal Commission · 1999 3 CPJ 433
Tribunals and Commissions27 Feb 1999Appeal partly allowed
Eastern Railway Vs MALTI GUPTA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 573 : 2000 1 CPC 674 : 2000 1 CPR 642
Tribunals and Commissions26 Feb 1999Appeal partly allowed
SHREENATH TRAVEL AGENCY Vs CHEM
National Consumer Disputes Redressal Commission · 1999 3 CPJ 414
Tribunals and Commissions25 Feb 1999Appeal dismissed
EKO ELECTRONICS Vs SAIRA MEHTA
National Consumer Disputes Redressal Commission · 1999 2 CLT 24 : 1999 2 CPC 411 : 1999 2 CPJ 599
Tribunals and Commissions25 Feb 1999Appeals allowed
SHANTI ROADWAYS, BAREILLY Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 615 : 1999 1 CPR 445 : 1999 2 CLT 122
Tribunals and Commissions25 Feb 1999Appeal dismissed
Union of India Vs SARDARI LAL SONI And BROTHERS
National Consumer Disputes Redressal Commission · 1999 2 CLT 34 : 1999 2 CPC 180 : 2000 2 CPJ 227
Tribunals and Commissions25 Feb 1999Complaint dismissed
SHAH NURSING HOME AND POLY CLINIC PRIVATE LIMITED Vs INVESTMENT CORPORATION OF U.P. LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 14
Tribunals and Commissions25 Feb 1999Enquiry disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs BIG SHOE COMPANIES
National Consumer Disputes Redressal Commission · 1999 3 CPJ 16
Tribunals and Commissions24 Feb 1999Complaint allowed with costs
SRI SHIV CHARAN LAL Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 1999 1 CPJ 698
Tribunals and Commissions24 Feb 1999Complaint allowed
National Insurance Company Ltd. Vs LUDHIANA TRAILOR SYNDICATE
National Consumer Disputes Redressal Commission · 1999 2 CLT 7 : 2000 1 CPR 237 : 2001 1 CPJ 337
Tribunals and Commissions24 Feb 1999Enquiry discharged
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs O.P. BAGGA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 34
Tribunals and Commissions23 Feb 1999Complaint allowed
GOWREESHANKAR INDUSTRIES Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 489 : 2000 1 CPR 54
Tribunals and Commissions22 Feb 1999Appeals partly allowed
KARMACHARI GRAH NIRMAN SAHAKARI SAMITI MYDT. Vs NIRANJAN LAL MEHAR
National Consumer Disputes Redressal Commission · 1999 1 CLT 555 : 1999 1 CPJ 723 : 1999 2 CPR 112
Tribunals and Commissions22 Feb 1999Appeal dismissed
PRUDVI AGRO FARMING AND FINANCE COMPANY Vs KRISHNAMURTHY SATYANARAYANA
National Consumer Disputes Redressal Commission · 1999 2 CPJ 580
Tribunals and Commissions22 Feb 1999Appeal of Insurance Company dismissed
RAKESH KUMAR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1999 2 CLT 394 : 2000 2 CPJ 186
Tribunals and Commissions22 Feb 1999Complaint allowed with costs
SURENDRA KUMAR SENGER Vs Lucknow Development Authority
National Consumer Disputes Redressal Commission · 1999 1 CPR 440 : 1999 2 CPC 506 : 1999 2 CPJ 343