Tribunals and Commissions12 Mar 1999Appeal allowed
JAGRITI SAHKARI AVAS SAMITI LIMITED Vs ARUN KUMAR BHARGAVA
National Consumer Disputes Redressal Commission · 1999 2 CPJ 447 : 1999 3 CPR 381
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 39 of 47
Tribunals and Commissions12 Mar 1999Appeal allowed
NATIONAL INSURANCE COMPANY Vs SH VESH NATH JAD
National Consumer Disputes Redressal Commission · 1999 3 CPJ 482
Tribunals and Commissions12 Mar 1999Dismissed
SANGAT SINGH CHAUHAN Vs State Bank of India
National Consumer Disputes Redressal Commission · 1999 2 CPJ 12
Tribunals and Commissions12 Mar 1999C.A. dismissed
AMRIT MOTORS Vs GENERAL MANAGER, VEHICLE FACTORY, ORDNANCE FACTORY BOARD
National Consumer Disputes Redressal Commission · 1999 2 CPJ 94
Tribunals and Commissions12 Mar 1999Complaint dismissed
ROLEX RUBBER FOAM INDUSTRIES Vs ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 563 : 1999 3 CPR 339
Tribunals and Commissions12 Mar 1999Appeals dismissed
BABA CONSTRUCTIONS Vs ASHOK KORADA
National Consumer Disputes Redressal Commission · 1999 2 CPJ 596
Tribunals and Commissions12 Mar 1999Appeal disposed of
ORIENTAL INSURANCE Company Limited Vs SHAM LAL BHAT
National Consumer Disputes Redressal Commission · 1999 3 CPJ 239
Tribunals and Commissions12 Mar 1999Appeal disposed of
United India Insurance Vs JAWAHAR LAL GOJA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 243
Tribunals and Commissions11 Mar 1999Complaint dismissed
ELSA TONY PHILIP Vs MANAGER, (PS/CLAIMS), L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 1999 2 CLT 508 : 1999 2 CPJ 280 : 1999 2 CPR 475
Tribunals and Commissions11 Mar 1999Appeal dismissed
SUPERINTENDENT OF POST OFFICE, FARIDKOT Vs HARCHAND SINGH
National Consumer Disputes Redressal Commission · 1999 2 CPR 485 : 2000 2 CPC 384 : 2000 2 CPJ 64
Tribunals and Commissions10 Mar 1999Complaint dismissed
M.TEX PROCESSORS Vs SENIOR DIVISIONAL MANAGER ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1999 2 CPJ 55
Tribunals and Commissions10 Mar 1999Appeal dismissed
MEENAKSHI Vs SUREKHA SACHAR
National Consumer Disputes Redressal Commission · 1999 1 CLT 591 : 1999 1 CPC 489 : 1999 1 CPR 616 : 1999 2 CPJ 60
Tribunals and Commissions10 Mar 1999Complaint allowed with costs
R.V.SHIVARAMAN Vs CHENNAI FOUNDATIONS (P) LTD.
National Consumer Disputes Redressal Commission · 1999 2 CPR 99 : 2000 1 CPJ 339
Tribunals and Commissions10 Mar 1999Enquiry discharged
SANJAY TRIPATHI, DEPUTY LAW OFFICER, LAW COMMISSION OF INDIA Vs Voltas Limited
National Consumer Disputes Redressal Commission · 1999 1 CPC 616 : 1999 3 CPJ 28
Tribunals and Commissions09 Mar 1999Appeal allowed with costs
HARDEV SINGH Vs GENERAL MANAGER TELEPHONE
National Consumer Disputes Redressal Commission · 1999 2 CLT 262 : 2000 1 CPR 291 : 2000 2 CPC 68 : 2001 1 CPJ 213
Tribunals and Commissions09 Mar 1999Appeal allowed
Life Insurance Corporation of India Vs DES RAJ SINGLA
National Consumer Disputes Redressal Commission · 1999 2 CLT 659 : 1999 2 CPC 671 : 2000 3 CPJ 541
Tribunals and Commissions09 Mar 1999Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs U.P. STATE TEXTILE CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 25
Tribunals and Commissions09 Mar 1999Appeal disposed of
SUNDER VATI Vs COMMAND OFFICER
National Consumer Disputes Redressal Commission · 1999 3 CPJ 295
Tribunals and Commissions09 Mar 1999Appeal allowed
G.M.,TELEPHONE, PATNA Vs RANA RANJEET SINGH
National Consumer Disputes Redressal Commission · 1999 2 CPC 278 : 1999 2 CPJ 301 : 1999 2 CPR 181
Tribunals and Commissions09 Mar 1999Appeals disposed of
NAYAK MILLS Vs NATIONAL INSURANCE CO.LTD.SAMASTIPUR
National Consumer Disputes Redressal Commission · 2000 2 CPJ 371 : 2000 3 CPR 377