Tribunals and Commissions24 Mar 1999
BANK OF BARODA Vs Parasram Mangaram
National Consumer Disputes Redressal Commission · 1999 1 CLT 652 : 1999 1 CPC 586 : 1999 1 CPJ 79 : 1999 1 CPR 103
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 38 of 47
Tribunals and Commissions23 Mar 1999Appeal dismissed
M.N.GOPALASWAMY Vs DIVISIONAL MANAGER, CONSUMER SERVICE SECTION
National Consumer Disputes Redressal Commission · 1999 2 CPJ 460 : 1999 2 CPR 337
Tribunals and Commissions23 Mar 1999
HARMOHINDER SINGH Vs ANIL SEHGAL
National Consumer Disputes Redressal Commission · 1999 0 CTJ 241 : 1999 1 CLT 655 : 1999 1 CPC 593 : 1999 1 CPR 101 : 1999 2 CPJ 8
Tribunals and Commissions22 Mar 1999Complaint dismissed
S.RAMAKRISHNAM RAJU Vs BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1999 2 CPJ 641
Tribunals and Commissions22 Mar 1999Appeal dismissed
PREM WOOD Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 665 : 1999 2 CLT 304 : 1999 2 CPC 382 : 1999 2 CPR 426
Tribunals and Commissions22 Mar 1999Appeal dismissed
SHREE RAM STEEL UDYOG Vs ASHOK KUMAR JAIN
National Consumer Disputes Redressal Commission · 1999 1 CPJ 586 : 1999 2 CLT 310 : 1999 2 CPC 394 : 1999 2 CPR 435
Tribunals and Commissions22 Mar 1999Appeal dismissed with costs
Nachhatar Singh Vs MALKEET SINGH
National Consumer Disputes Redressal Commission · 1999 2 CLT 16 : 2001 3 CPJ 237
Tribunals and Commissions22 Mar 1999Appeal dismissed
AIR INDIA Vs NAZAR KOROTHALA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 324 : 2000 1 CPR 159
Tribunals and Commissions22 Mar 1999Appeal dismissed with costs
DYNAVOX ELECTRONIC LTD. Vs MUNNI JAISWAL
National Consumer Disputes Redressal Commission · 1999 1 CPJ 594
Tribunals and Commissions19 Mar 1999Appeals dismissed
CHIEF ACCOUNTS OFFICER (TR) Vs V.YAMINI
National Consumer Disputes Redressal Commission · 1999 2 CPJ 545 : 2000 1 CPR 73
Tribunals and Commissions18 Mar 1999Complaint dismissed
GOENKA ENGG. And INDUSTRIAL PVT. LTD Vs Fertilizer Corpn. of India Ltd
National Consumer Disputes Redressal Commission · 1999 1 CPJ 46
Tribunals and Commissions18 Mar 1999Appeal dismissed with modifications
Branch Manager, National Insurance Co. Ltd. Vs BISWAS MEDICINES
National Consumer Disputes Redressal Commission · 2000 2 CPJ 348 : 2000 3 CPR 134
Tribunals and Commissions17 Mar 1999Appeal allowed
VEENA SCOOTERS Vs Amar Singh
National Consumer Disputes Redressal Commission · 1999 2 CLT 378 : 1999 2 CPC 218 : 1999 3 CPJ 302 : 2000 1 CPR 212
Tribunals and Commissions17 Mar 1999Ordered accordingly
NATH SEEDS PVT. LTD. Vs DIRECTORATE OF SEED CERTIFICATION AGENCY M.S.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 10
Tribunals and Commissions17 Mar 1999Appeal dismissed
GENERAL MANAGER, TELECOM Vs PARTAP SINGH
National Consumer Disputes Redressal Commission · 1999 2 CPC 414 : 2000 3 CPJ 254
Tribunals and Commissions17 Mar 1999Complaint dismissed
XAVIER ESTATES Vs SENIOR MANAGER, INDIAN BANK
National Consumer Disputes Redressal Commission · 1999 2 CLT 599 : 1999 2 CPR 160 : 2000 1 CPJ 325
Tribunals and Commissions16 Mar 1999Complaint allowed with costs
Hindustan Latex Ltd. Vs NEOPLAST ENGINEERING PVT. LTD.
National Consumer Disputes Redressal Commission · 1999 2 CLT 603 : 1999 2 CPR 126 : 2000 2 CPJ 285
Tribunals and Commissions16 Mar 1999Complaint dismissed
M.J.JOSEPH Vs P.J.JOHN
National Consumer Disputes Redressal Commission · 2000 2 CPC 454 : 2000 2 CPR 5 : 2001 1 CPJ 409
Tribunals and Commissions15 Mar 1999Appeal allowed
GUPTA TRADING CO. Vs GENERAL MANAGER, TELEPHONE (I)
National Consumer Disputes Redressal Commission · 1999 2 CLT 417 : 1999 2 CPC 674 : 2000 3 CPJ 554
Tribunals and Commissions15 Mar 1999Appeal allowed
S.S.SARNA Vs GENERAL MANAGER, TELEPHONE
National Consumer Disputes Redressal Commission · 1999 2 CLT 2 : 2000 1 CPR 459 : 2001 1 CPJ 324