Tribunals and Commissions08 Mar 1999Complaint allowed with costs
Mahesh Gupta Vs Union Territory, Chandigarh
National Consumer Disputes Redressal Commission · 1999 1 CPC 485 : 1999 2 CPJ 98
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 40 of 47
Tribunals and Commissions08 Mar 1999R.A. allowed
M.Lal Vs PRESIDENT, THE LEIAH COOP. GROUP HOUSING SOCIETY LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 52
Tribunals and Commissions08 Mar 1999Disposed Of
NATIONAL INSURANCE COMPANY LIMITED Vs RAJESH TRIPATHI
National Consumer Disputes Redressal Commission · 1999 2 CPJ 512
Tribunals and Commissions08 Mar 1999Appeal dismissed
G.D.A. Vs B.D.SINGHAL
National Consumer Disputes Redressal Commission · 1999 2 CPJ 459
Tribunals and Commissions08 Mar 1999Order qua dealer set aside
SATLEJ ENTERPRISES Vs S. NATHA SINGH
National Consumer Disputes Redressal Commission · 1999 1 CPC 642 : 1999 2 CLT 112 : 1999 2 CPJ 110
Tribunals and Commissions08 Mar 1999
B R Khurana Vs R C Sood And Co P Ltd
National Consumer Disputes Redressal Commission · 1999 1 CLT 667 : 1999 1 CPR 89 : 1999 2 CPJ 1
Tribunals and Commissions08 Mar 1999
S Subramaniam Vs K L M ROYAL DUTCH AIRLINES
National Consumer Disputes Redressal Commission · 1999 1 CLT 598 : 1999 1 CPC 599 : 1999 1 CPJ 76 : 1999 1 CPR 81
Tribunals and Commissions07 Mar 1999Complaint dismissed
PACKWELL PRINTERS Vs Union Bank of India
National Consumer Disputes Redressal Commission · 1999 3 CPR 401 : 2000 1 CLT 328 : 2000 2 CPJ 196
Tribunals and Commissions06 Mar 1999Appeal allowed
STUDY CIRCLE SOCIETY Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 1999 1 CPC 527 : 1999 1 CPJ 719 : 1999 1 CPR 482
Tribunals and Commissions05 Mar 1999Appeal dismissed
R.K.BATRA Vs V.P.NAUTIYAL
National Consumer Disputes Redressal Commission · 1999 2 CPJ 441 : 2000 1 CPR 299
Tribunals and Commissions05 Mar 1999Application allowed
P.C.JAIN Vs Greater Noida Industrial Development Authority
National Consumer Disputes Redressal Commission · 1999 2 CPJ 456 : 2000 1 CPC 378 : 2000 1 CPR 172
Tribunals and Commissions05 Mar 1999Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs ASHA RANI
National Consumer Disputes Redressal Commission · 1999 2 CLT 270 : 1999 2 CPC 286 : 1999 2 CPJ 198 : 1999 2 CPR 114
Tribunals and Commissions05 Mar 1999Announced
DISTRICT MANAGER, TELEPHONES Vs S.K.LAMBA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 637 : 1999 2 CLT 346
Tribunals and Commissions05 Mar 1999Appeal partly accepted
SANTOSH BANSAL Vs UNIT TRUST OF INDIA, BOMBAY
National Consumer Disputes Redressal Commission · 1999 2 CPJ 112
Tribunals and Commissions05 Mar 1999Appeal allowed
REGIONAL MANAGER, UPSRTC Vs Kanti Devi
National Consumer Disputes Redressal Commission · 1999 2 CPC 500 : 1999 2 CPJ 350
Tribunals and Commissions05 Mar 1999Appeal allowed
G.MURALI Vs MARAKKAL KALARIKKAL JANARDHANAN
National Consumer Disputes Redressal Commission · 1999 2 CPJ 375
Tribunals and Commissions04 Mar 1999Appeal dismissed
GEETA DEVI @ GEETA RANI Vs KETKI GARG
National Consumer Disputes Redressal Commission · 1999 2 CLT 21 : 1999 2 CPJ 593 : 1999 2 CPR 444 : 1999 2 SLT 57
Tribunals and Commissions04 Mar 1999Appeal dismissed
ACCOUNTS OFFICER, TELECOM REVENUE ACCOUNTS Vs RANGALE GANESWARA RAO
National Consumer Disputes Redressal Commission · 2000 2 CPJ 108
Tribunals and Commissions04 Mar 1999Appeal dismissed
A.PANNEER Vs NEPC AIRLINES
National Consumer Disputes Redressal Commission · 1999 2 CPJ 157 : 2000 1 CPC 282
Tribunals and Commissions03 Mar 1999Appeal allowed
CHIEF POST MASTER Vs ENSONS ENTERPRISES
National Consumer Disputes Redressal Commission · 1999 2 CLT 261 : 1999 2 CPC 267 : 1999 2 CPR 92 : 2000 1 CPJ 516