Tribunals and Commissions20 Feb 1999Appeal dismissed with costs
GENERAL MANAGER, TELEPHONES Vs B.S.THIND
National Consumer Disputes Redressal Commission · 2000 1 CPC 513 : 2000 2 CLT 208 : 2000 2 CPJ 603
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 42 of 47
Tribunals and Commissions19 Feb 1999Appeal dismissed
M.S.H.K. DURANI Vs VADULLA BALARAMA MURTHY
National Consumer Disputes Redressal Commission · 1999 2 CPJ 548 : 2000 1 CPR 69
Tribunals and Commissions19 Feb 1999Complaint disposed of
CHANDRASAGAR D. RAJPUT Vs DINESH J.SHAH
National Consumer Disputes Redressal Commission · 1999 1 CPR 434 : 1999 2 CPJ 165
Tribunals and Commissions18 Feb 1999Appeal dismissed
KESARI VENKATA REDDY Vs ANAPARTHY VENKATA CHALAPATHI RAO
National Consumer Disputes Redressal Commission · 2000 1 CPJ 439
Tribunals and Commissions18 Feb 1999Review Applications dismissed
R.P.S.VARMA Vs VICE-CHAIRMAN, DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 11
Tribunals and Commissions17 Feb 1999
Executive Engineer Environmental Engineering Cons Div Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1999 1 CLT 600 : 1999 1 CPC 589 : 1999 1 CPJ 74 : 1999 1 CPR 84
Tribunals and Commissions16 Feb 1999Complaint partly allowed
PILLARISETTI MADHAVA RAO Vs AISWARYA CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1999 3 CPJ 91
Tribunals and Commissions15 Feb 1999Appeal dismissed
MANAGER, STATE BANK OF HYDERABAD Vs KOTHA PANDU RANGAIAH
National Consumer Disputes Redressal Commission · 1999 3 CPJ 80
Tribunals and Commissions15 Feb 1999C.A. dismissed
ROMESH SHARMA Vs REGAL POLYMERS LTD.
National Consumer Disputes Redressal Commission · 1999 2 CPJ 92
Tribunals and Commissions15 Feb 1999Complaint allowed with costs
DALBIR KAUR DHILLON Vs Punjab Urban Planning and Development Authority
National Consumer Disputes Redressal Commission · 1999 1 CPC 343 : 1999 2 CPR 120 : 2000 2 CPJ 234
Tribunals and Commissions15 Feb 1999
Manager A N L Parcel Services Private Limited Vs G Sudhakar Reddy
National Consumer Disputes Redressal Commission · 1999 3 CPJ 82
Tribunals and Commissions12 Feb 1999Appeal dismissed
Union of India Vs VINA JAGYASI
National Consumer Disputes Redressal Commission · 1999 2 CLT 240 : 1999 2 CPC 329 : 1999 2 CPJ 102 : 1999 2 CPR 1
Tribunals and Commissions11 Feb 1999Order set aside
ASSISTANT ACCOUNTS OFFICER, ELECTRICITY REVENUE OFFICE, APSEB Vs GADDE PRAMILA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 432
Tribunals and Commissions11 Feb 1999Partly Allowed
M.P.TIWARI Vs GENERAL MANAGER, FAIRDEAL MARWAR GARRAGE LIMITED
National Consumer Disputes Redressal Commission · 1999 1 CLT 534 : 1999 2 CPC 280 : 1999 2 CPJ 71 : 1999 2 CPR 58
Tribunals and Commissions11 Feb 1999Complaint dismissed
RADIANT CABLES LIMITED Vs HINDUSTAN COPPER LIMITED
National Consumer Disputes Redressal Commission · 2000 2 CPJ 101
Tribunals and Commissions11 Feb 1999Application accepted
KHAJAN SINGH Vs DLF Universal Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 12
Tribunals and Commissions11 Feb 1999Appeals dismissed
RANJIT SINGH BUTTAR Vs Sewa Singh
National Consumer Disputes Redressal Commission · 1999 2 CLT 30 : 2000 2 CPJ 180
Tribunals and Commissions10 Feb 1999Appeal allowed
UNION OF INDIA, DEPARTMENT OF TELECOM Vs Atul Fasteners Limited
National Consumer Disputes Redressal Commission · 1999 2 CLT 409 : 1999 3 CPJ 54
Tribunals and Commissions10 Feb 1999Appeal dismissed
Life Insurance Corporation of India Vs KRISHNA DEVI
National Consumer Disputes Redressal Commission · 1999 1 CLT 664 : 1999 2 CPC 78 : 1999 2 CPJ 423
Tribunals and Commissions10 Feb 1999Complaint allowed with costs
RENUKA SEKHON Vs Air France
National Consumer Disputes Redressal Commission · 1999 1 CLT 280 : 1999 1 CPJ 663